Tribunals and Commissions01 Feb 2021Disposed Of
Ajit Vs Union Of India & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0015
COURT ARCHIVE
Central Administrative Tribunal judgments, 2021
1,586 judgments · page 74 of 80
Tribunals and Commissions01 Feb 2021Dismissed
S Manivanan Vs Union Of India & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0014
Tribunals and Commissions01 Feb 2021Dismissed
Prem Singh Meena Vs Union Of India & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0013
Tribunals and Commissions01 Feb 2021Dismissed
Rajbala Saini Vs Directorate Of Education & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0012
Tribunals and Commissions01 Feb 2021Disposed Of
Amit Yadav, Inspector, Group ‘B’ Vs Union Of India & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0010
Tribunals and Commissions29 Jan 2021
Sh. Nardev Singh & Anr. Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2021) 01 CAT CK 0678
Tribunals and Commissions29 Jan 2021
Praveen @ Parveen Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 01 CAT CK 0639
Tribunals and Commissions29 Jan 2021
Yogesh Kumar Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 01 CAT CK 0630
Tribunals and Commissions29 Jan 2021
Shri A.K. Varshney Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 01 CAT CK 0625
Tribunals and Commissions29 Jan 2021
Ankit Chaudhary Vs Govt. of NCT of Delhi & Ors.
Central Administrative Tribunal · (2021) 01 CAT CK 0618
Tribunals and Commissions29 Jan 2021Dismissed
A.K. Varshney Vs Union Of India & Others
Central Administrative Tribunal · (2021) 01 CAT CK 0075
Tribunals and Commissions29 Jan 2021Dismissed
Yogesh Kumar Vs Union Of India & Others
Central Administrative Tribunal · (2021) 01 CAT CK 0074
Tribunals and Commissions29 Jan 2021Dismissed
Praveen @ Parveen Vs Union Of India & Others
Central Administrative Tribunal · (2021) 01 CAT CK 0072
Tribunals and Commissions29 Jan 2021Disposed Of
Ankit Chaudhary Vs Govt. Of NCT Of Delhi
Central Administrative Tribunal · (2021) 01 CAT CK 0070
Tribunals and Commissions29 Jan 2021Dismissed
Nardev Singh & Others Vs Govt. Of NCT Of Delhi
Central Administrative Tribunal · (2021) 01 CAT CK 0069
Tribunals and Commissions28 Jan 2021
Shiv Kumar Kapil Vs The North Delhi Municipal Corporation & Ors.
Central Administrative Tribunal · (2021) 01 CAT CK 0679
Tribunals and Commissions28 Jan 2021
Naresh Kumar Gupta Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 01 CAT CK 0673
1996 Recruitment Rules2012 Recruitment RulesConstitution of India-Articles 14 and 16
Tribunals and Commissions28 Jan 2021
Saurabh Suman Prasad Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 01 CAT CK 0672
Tribunals and Commissions28 Jan 2021Allowed
Shiv Kumar Kapil & Others Vs North Delhi Municipal Corporation & Others
Central Administrative Tribunal · (2021) 01 CAT CK 0068
Tribunals and Commissions28 Jan 2021Dismissed
Naresh Kumar Gupta Vs Union Of India & Others
Central Administrative Tribunal · (2021) 01 CAT CK 0066
Constitution Of India, 1950 — Article 14, 16