Tribunals and Commissions02 Feb 2021Allowed
Rajesh Kumar Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0006
COURT ARCHIVE
Central Administrative Tribunal judgments, 2021
1,586 judgments · page 72 of 80
Tribunals and Commissions02 Feb 2021Dismissed
Capt. J.P. Singh, Group ‘A’ Vs Union Of India & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0005
Tribunals and Commissions02 Feb 2021Allowed
Jotiba Tukaram Patil & Others Vs Union Of India & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0002
Indian Administrative Service Recruitment Rules, 1954 — Rule 8(3)(a)
Tribunals and Commissions02 Feb 2021Dismissed
Mool Chandra & Others Vs Union Of India & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0001
Tribunals and Commissions01 Feb 2021
Rajeev Gupta Vs Delhi Development Authority & Ors.
Central Administrative Tribunal · (2021) 02 CAT CK 0579
Tribunals and Commissions01 Feb 2021
Uma Shankar Kansotia Vs Kendriya Vidyalaya Sangathan
Central Administrative Tribunal · (2021) 02 CAT CK 0562
Tribunals and Commissions01 Feb 2021
Smt. Lata Devi & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 02 CAT CK 0557
Tribunals and Commissions01 Feb 2021
Prem Singh Meena Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 02 CAT CK 0552
Tribunals and Commissions01 Feb 2021
Dr. Sanjay Prasad & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 02 CAT CK 0549
Tribunals and Commissions01 Feb 2021
Amit Yadav & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 02 CAT CK 0536
Tribunals and Commissions01 Feb 2021
S Manivanan Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 02 CAT CK 0532
Tribunals and Commissions01 Feb 2021
Sh. T.W. Sudhakar (Retd.) Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 02 CAT CK 0529
Tribunals and Commissions01 Feb 2021
Sunil Kumar Vs Vijay Gokhale & Anr.
Central Administrative Tribunal · (2021) 02 CAT CK 0523
Tribunals and Commissions01 Feb 2021
Shri S K Mathur Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 02 CAT CK 0522
CCS (Pension) Rules, 1972-Rule 9CCS (CCA) Rules, 1965-sub-rule (18) of Rule 14Central Civil Services (Conduct) Rules, 1964-Rule 3(1)(i), 3(1)(ii), 3(1)(iii), 4(3), 15(3)
Tribunals and Commissions01 Feb 2021
Ajit Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 02 CAT CK 0521
Tribunals and Commissions01 Feb 2021
Suraj Prakash Vs North Delhi Municipal Corporation through The Commissioner & Anr.
Central Administrative Tribunal · (2021) 02 CAT CK 0516
Tribunals and Commissions01 Feb 2021
Rajbala Saini Vs Directorate Of Education & Anr.
Central Administrative Tribunal · (2021) 02 CAT CK 0515
Tribunals and Commissions01 Feb 2021
Jugal Tanti & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 02 CAT CK 0514
Tribunals and Commissions01 Feb 2021
Rahul Nagar Vs Delhi Transport Corporation & Anr.
Central Administrative Tribunal · (2021) 02 CAT CK 0509
Tribunals and Commissions01 Feb 2021
Chinnamma Peter & Ors. Vs The Secretary & Ors.
Central Administrative Tribunal · (2021) 02 CAT CK 0508