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Tribunals and CommissionsDivision Bench(2021) 02 CAT CK 0509

Rahul Nagar vs Delhi Transport Corporation & Anr.

Central Administrative Tribunal, Principal Bench, New Delhi · Decided on 1 February 2021

HON’BLE JUDGES
A. K. Bishnoi, Member (A) · R.N. Singh, Member (J)
CASE NUMBER
O.A. No. 213/2021

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Judgment

2 paragraphs · 60 words

Hon’ble Mr. R. N. Singh, Member (J):

After arguing for some time, Sh. Amit Tewari, learned counsel for applicants seeks permission to withdraw the present OA with liberty to file a better OA in accordance with law and if so advised. Permission is granted to withdraw the OA. OA stands dismissed as withdrawn with liberty to the applicant as aforesaid.