Tribunals and Commissions08 Feb 2021
Dinesh Kumar Vs Indian Council Of Medical Research & Anr.
Central Administrative Tribunal · (2021) 02 CAT CK 0560
COURT ARCHIVE
Central Administrative Tribunal judgments, 2021
1,586 judgments · page 70 of 80
Tribunals and Commissions08 Feb 2021
Raj Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 02 CAT CK 0550
Tribunals and Commissions08 Feb 2021
Ashok Kumar Chaurasia & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 02 CAT CK 0502
Tribunals and Commissions08 Feb 2021Disposed Of
Ashok Kumar Chaurasia & Others Vs Secretary, Department Of Expenditure & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0043
Tribunals and Commissions08 Feb 2021Disposed Of
Dinesh Kumar – Group C Vs Indian Council Of Medical Research & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0042
Tribunals and Commissions05 Feb 2021
Shri P.R. Charan Babu Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 02 CAT CK 0537
Constitution of India-Article 14, 16(1)
Tribunals and Commissions05 Feb 2021
Dharamveer Singh Vs Shri Vijay Kumar Dev & Ors.
Central Administrative Tribunal · (2021) 02 CAT CK 0517
Tribunals and Commissions05 Feb 2021
Chandan Mukherjee Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 02 CAT CK 0513
Tribunals and Commissions05 Feb 2021
Shri Roop Chand Vs Delhi Development Authority & Anr.
Central Administrative Tribunal · (2021) 02 CAT CK 0497
Tribunals and Commissions05 Feb 2021Disposed Of
Dharamveer Singh Vs Vijay Kumar Dev & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0039
Tribunals and Commissions05 Feb 2021Disposed Of
P.R. Charan Babu Vs Union Of India & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0007
Constitution Of India, 1950 — Article 14, 16(1)
Tribunals and Commissions04 Feb 2021
Dr. Preeti Nanda Mishra Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 02 CAT CK 0520
Tribunals and Commissions04 Feb 2021
D.N. Mishra & Anr. Vs The Director General Doordarsharn & Ors.
Central Administrative Tribunal · (2021) 02 CAT CK 0506
Tribunals and Commissions04 Feb 2021
Gazaala Khanam Vs Govt. of NCT of Delhi & Ors.
Central Administrative Tribunal · (2021) 02 CAT CK 0495
Tribunals and Commissions04 Feb 2021
Liyakat Ali Vs Lt. Governor of Delhi & Ors.
Central Administrative Tribunal · (2021) 02 CAT CK 0494
Tribunals and Commissions04 Feb 2021
Anil Kumar Jain Vs Delhi State Industrial and Infrastructure Development
Central Administrative Tribunal · (2021) 02 CAT CK 0492
Tribunals and Commissions04 Feb 2021
Madhur Varshney Vs Mahanagar Telephone Nigam Limited & Ors.
Central Administrative Tribunal · (2021) 02 CAT CK 0468
Tribunals and Commissions04 Feb 2021Disposed Of
Anil Kumar Jain Vs Delhi State Industrial And Infrastructure Development
Central Administrative Tribunal · (2021) 02 CAT CK 0080
Tribunals and Commissions04 Feb 2021Disposed Of
Madhur Varshney Vs Mahanagar Telephone Nigam Limited & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0062
Tribunals and Commissions04 Feb 2021Disposed Of
D.N. Mishra Vs Director General Doordarsharn & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0034