Tribunals and CommissionsDivision Bench(2021) 02 CAT CK 0513

Chandan Mukherjee vs Union Of India & Ors.

Central Administrative Tribunal, New Delhi · Decided on 5 February 2021

HON’BLE JUDGES
R.N. Singh, Member (J) · A.K. Bishnoi, Member (A)
CASE NUMBER
O.A.1013/2020

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Judgment

2 paragraphs · 45 words

Mr. R.N. Singh, Member (J) :-

After arguing for some time, learned counsel for applicant seeks permission to withdraw the present OA with liberty to file a better one in accordance with law. Permission is granted. OA is dismissed as withdrawn with liberty as aforesaid.