Tribunals and Commissions09 Mar 2021Dismissed
Battal Singh Vs Union Of India & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0038
COURT ARCHIVE
Central Administrative Tribunal judgments, 2021
1,586 judgments · page 58 of 80
Tribunals and Commissions09 Mar 2021Disposed Of
Dr.Chakkirala Sambasiva Rao, IPS (HR:1995) Vs Union Of India, Ministry Of Home Affairs & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0037
Tribunals and Commissions09 Mar 2021Dismissed
Nikhil Kumar Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0036
Tribunals and Commissions09 Mar 2021Disposed Of
Joginder Singh & Others Vs Ministry Of Railway & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0034
Tribunals and Commissions09 Mar 2021Dismissed
Kumar Saumya Vs Union Public Service Commission
Central Administrative Tribunal · (2021) 03 CAT CK 0033
Tribunals and Commissions09 Mar 2021Dismissed
Komal Raghuvanshi Vs Commissioner Of Police & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0015
Tribunals and Commissions09 Mar 2021Dismissed
All India Jawahar Navodaya Vidyalaya & Others Vs Union Of India & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0001
Tribunals and Commissions08 Mar 2021
Ministry of Railways & Ors. Vs Shri Ram Sumer & Anr.
Central Administrative Tribunal · (2021) 03 CAT CK 0861
Tribunals and Commissions08 Mar 2021
Shri Surindra Singh Vs The Commissioner, North Delhi Municipal Corporation & Anr.
Central Administrative Tribunal · (2021) 03 CAT CK 0854
Tribunals and Commissions08 Mar 2021
Madhur Kushwaha Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0853
CAT (Procedure) Rules, 1987-Rule 10
Tribunals and Commissions08 Mar 2021
Chitra Suresh Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 03 CAT CK 0840
Tribunals and Commissions08 Mar 2021
Dr. Krishan Chandra Vs Union Of India
Central Administrative Tribunal · (2021) 03 CAT CK 0837
Tribunals and Commissions08 Mar 2021Dismissed
Madhur Kushwaha Vs Union Of India
Central Administrative Tribunal · (2021) 03 CAT CK 0054
Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 10
Tribunals and Commissions08 Mar 2021Disposed Of
Ministry Of Railways & Others Vs Ram Sumer
Central Administrative Tribunal · (2021) 03 CAT CK 0053
Tribunals and Commissions08 Mar 2021Dismissed/ Disposed Of
Dr. Krishan Chandra & Others Vs Union Of India
Central Administrative Tribunal · (2021) 03 CAT CK 0052
Tribunals and Commissions08 Mar 2021Dismissed
Surindra Singh Vs Commissioner, North Delhi Municipal Corporation & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0051
Tribunals and Commissions08 Mar 2021Dismissed
Chitra Suresh Vs Union Of India
Central Administrative Tribunal · (2021) 03 CAT CK 0050
Tribunals and Commissions05 Mar 2021
Aruni Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0718
Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 226
Tribunals and Commissions05 Mar 2021
Ashok Kumar & Ors. Vs Govt. Of NCT Of Delhi & Anr.
Central Administrative Tribunal · (2021) 03 CAT CK 0704
Administrative Tribunals Act, 1985-Section 19General Finance Rules (GFRs), 2017-Rule 147, 149
Tribunals and Commissions05 Mar 2021
Sohan Pal Vs The Commissioner, EDMC & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0870