Tribunals and Commissions12 Mar 2021Dismissed
Rakesh Meena Vs Union Of India & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0066
COURT ARCHIVE
Central Administrative Tribunal judgments, 2021
1,586 judgments · page 56 of 80
Tribunals and Commissions12 Mar 2021Disposed Of
Hemant Kumar Vasantrao Pawar Vs Union Of India & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0064
Tribunals and Commissions12 Mar 2021Disposed Of
Narender Kumar Malhotra Vs Union Of India & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0061
Tribunals and Commissions12 Mar 2021Allowed
Abhay Kumar Vs Divisional Railway Manager & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0060
Tribunals and Commissions12 Mar 2021Disposed Of
Joint Action Council Of Service Doctors Organization & Others Vs Union Of India
Central Administrative Tribunal · (2021) 03 CAT CK 0059
Tribunals and Commissions12 Mar 2021Allowed
HC (Armourer) Pardeep Kumar Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0058
Tribunals and Commissions12 Mar 2021Dismissed
Robin Singh Vs Union Of India & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0057
Tribunals and Commissions11 Mar 2021
Brij Bhushan Gupta & Ors. Vs The CEO, Prasar Bharti & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0727
Tribunals and Commissions11 Mar 2021
Ashish Udaar Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0721
Tribunals and Commissions11 Mar 2021
SI (Exe.) Ravinder Singh Vs GNCT Of Delhi & Anr.
Central Administrative Tribunal · (2021) 03 CAT CK 0838
Tribunals and Commissions11 Mar 2021Disposed Of
Ashish Udaar Vs Union Of India & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0056
Tribunals and Commissions11 Mar 2021Disposed Of
Ravinder Singh Vs GNCT Of Delhi & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0055
Tribunals and Commissions10 Mar 2021
Vinod Sharma & Ors. Vs University Grants Commission & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0715
Constitution of India-Article 14, 16
Tribunals and Commissions10 Mar 2021
Shri Chandra Prakesh Sharma Vs The Commissioner, North Delhi Municipal Corporation
Central Administrative Tribunal · (2021) 03 CAT CK 0713
Fundamental Rules-Fundamental Rule 56 (j)CCS (Pension) Rules, 1972-Rule 48, 48 (i)Constitution of India-Article 311
Tribunals and Commissions10 Mar 2021
Narotam Vs GNCTD & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0705
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions10 Mar 2021
Basant Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0855
CCS (Pension) Rules, 1972-Rule 9
Tribunals and Commissions10 Mar 2021
Dr. Praveen Jhamb Vs Lt. Governor Of Delhi & Anr.
Central Administrative Tribunal · (2021) 03 CAT CK 0846
Tribunals and Commissions10 Mar 2021Partly Allowed
Dr. Praveen Jhamb Vs Lt. Governor Of Delhi & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0048
Tribunals and Commissions10 Mar 2021Partly Allowed
Basant Vs Union Of India & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0047
Central Civil Services (Pension) Rules, 1972 — Rule 9
Tribunals and Commissions10 Mar 2021Dismissed
Chandra Prakesh Sharma Vs Commissioner, North Delhi Municipal Corporation
Central Administrative Tribunal · (2021) 03 CAT CK 0046
Constitution Of India, 1949 — Article 311