Tribunals and Commissions16 Mar 2021Allowed
Suneel Kumar Vs Union Of India & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0075
COURT ARCHIVE
Central Administrative Tribunal judgments, 2021
1,586 judgments · page 55 of 80
Tribunals and Commissions16 Mar 2021Disposed Of
Prakash Massy Vs Commissioner Of Police & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0074
Tribunals and Commissions16 Mar 2021Dismissed
Kali Prasad Dash Vs Kendariya Vidyalaya Sangathan & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0072
Tribunals and Commissions16 Mar 2021Dismissed
Suraj Kumar & Others Vs Staff Selection Commission & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0071
Tribunals and Commissions15 Mar 2021
Smt. Saroj Sharma Vs Shri Amit Khare & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0831
Tribunals and Commissions15 Mar 2021
Neeraj Pandey Vs Indian Metrological Department & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0820
Tribunals and Commissions15 Mar 2021Disposed Of
Saroj Sharma Vs Amit Khare & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0069
Tribunals and Commissions12 Mar 2021
Abhay Kumar Vs Divisional Railway Manager/P & Anr.
Central Administrative Tribunal · (2021) 03 CAT CK 0723
Tribunals and Commissions12 Mar 2021
Hemant Kumar Vasantrao Pawar Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0859
IAS (Appointment by Promotion) Regulation, 1955-Rule 3
Tribunals and Commissions12 Mar 2021
Sh. Tikam Singh Vs Delhi Transport Corporation & Anr.
Central Administrative Tribunal · (2021) 03 CAT CK 0858
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions12 Mar 2021
Robin Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0850
Tribunals and Commissions12 Mar 2021
HC (Armourer) Pardeep Kumar Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0848
Tribunals and Commissions12 Mar 2021
Joint Action Council Of Service Doctors Organization & Ors. Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 03 CAT CK 0847
Tribunals and Commissions12 Mar 2021
Harish Chand Upadhayay Vs Northern Railway & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0844
Tribunals and Commissions12 Mar 2021
Narender Kumar Malhotra Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0843
Tribunals and Commissions12 Mar 2021
Sh. Ajay Kumar Verma Vs Ministry Of Railway & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0832
Tribunals and Commissions12 Mar 2021
Rakesh Meena Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0828
Tribunals and Commissions12 Mar 2021
Smt. Bindhu P.V. Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 03 CAT CK 0826
Tribunals and Commissions12 Mar 2021
HC (Armourer) Pardeep Kumar Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0810
Tribunals and Commissions12 Mar 2021Disposed Of
Tikam Singh Vs Delhi Transport Corporation & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0068
Administrative Tribunals Act, 1985 — Section 19