Tribunals and Commissions17 Mar 2021
Rekha Sharma Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0813
COURT ARCHIVE
Central Administrative Tribunal judgments, 2021
1,586 judgments · page 54 of 80
Tribunals and Commissions17 Mar 2021Disposed Of
Vinod Kumar Vs Ministry Of Railway & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0089
Tribunals and Commissions17 Mar 2021Disposed Of
Prakash Singh & Others Vs Union Of India & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0084
Tribunals and Commissions17 Mar 2021Dismissed
Rekha Sharma Vs Union Of India & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0083
Tribunals and Commissions17 Mar 2021Disposed Of
Gouri Shanker Vs North Delhi Municipal Corporation (NDMC) & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0082
Tribunals and Commissions17 Mar 2021Dismissed
Avnit Vs Union Of India & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0081
Tribunals and Commissions17 Mar 2021Disposed Of
Dharmendra Kumar & Others Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0079
Tribunals and Commissions16 Mar 2021
Suraj Kumar & Ors. Vs Staff Selection Commission & Anr.
Central Administrative Tribunal · (2021) 03 CAT CK 0725
Tribunals and Commissions16 Mar 2021
Suneel Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0863
Tribunals and Commissions16 Mar 2021
Naresh Vs The Chairman, Railway Board & Anr.
Central Administrative Tribunal · (2021) 03 CAT CK 0851
Tribunals and Commissions16 Mar 2021
Smt. Jonee Pandey Vs Govt. of NCT of Delhi & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0845
Tribunals and Commissions16 Mar 2021
Kali Prasad Dash Vs Kendariya Vidyalaya Sangathan & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0833
Tribunals and Commissions16 Mar 2021
Prakash Massy Vs Commissioner Of Police & Anr.
Central Administrative Tribunal · (2021) 03 CAT CK 0824
Tribunals and Commissions16 Mar 2021
Tehjeem Vs Govt. of NCT of Delhi & Anr.
Central Administrative Tribunal · (2021) 03 CAT CK 0823
Tribunals and Commissions16 Mar 2021
Suresh Biswas & Ors. Vs Union Of India
Central Administrative Tribunal · (2021) 03 CAT CK 0821
Tribunals and Commissions16 Mar 2021
Deepak Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0811
Tribunals and Commissions16 Mar 2021Disposed Of
Suresh Biswas & Others Vs Union Of India
Central Administrative Tribunal · (2021) 03 CAT CK 0093
Tribunals and Commissions16 Mar 2021Dismissed
Jonee Pandey Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0078
Tribunals and Commissions16 Mar 2021Dismissed
Tehjeem Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0077
Tribunals and Commissions16 Mar 2021Dismissed
Naresh Vs Chairman, Railway Board & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0076