Tribunals and Commissions19 Mar 2021
Lilu Sharma Vs Delhi Development Authority
Central Administrative Tribunal · (2021) 03 CAT CK 0830
COURT ARCHIVE
Central Administrative Tribunal judgments, 2021
1,586 judgments · page 52 of 80
Tribunals and Commissions19 Mar 2021
Central Administrative Tribunal (Suo Moto) Vs Dr. R. K. Khola
Central Administrative Tribunal · (2021) 03 CAT CK 0829
Tribunals and Commissions19 Mar 2021
SI (Exe.) Om Prakash Vs GNCT Of Delhi & Anr.
Central Administrative Tribunal · (2021) 03 CAT CK 0827
Tribunals and Commissions19 Mar 2021
Rajesh Kumar & Ors. Vs Department Of Defence Production & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0819
Tribunals and Commissions19 Mar 2021
Union Of India & Ors. Vs Kanta Prasad Singh
Central Administrative Tribunal · (2021) 03 CAT CK 0817
Tribunals and Commissions19 Mar 2021
Pranaita Gusain Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0814
Tribunals and Commissions19 Mar 2021
Anil Kumar Vs Delhi Transport Corporation
Central Administrative Tribunal · (2021) 03 CAT CK 0806
Tribunals and Commissions19 Mar 2021
Manohar Singh Chana Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 03 CAT CK 0805
Tribunals and Commissions19 Mar 2021
Hans Raj Vs UOI & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0796
Tribunals and Commissions19 Mar 2021
Surendra Kumar Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 03 CAT CK 0791
Tribunals and Commissions19 Mar 2021
Ram Lal Meena Vs S. N. Shrivastyava
Central Administrative Tribunal · (2021) 03 CAT CK 0787
Tribunals and Commissions19 Mar 2021Disposed Of
SI (Exe.) Om Prakash Vs GNCT Of Delhi & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0108
Tribunals and Commissions19 Mar 2021Dismissed
Surendra Kumar Vs Union Of India & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0107
Tribunals and Commissions19 Mar 2021Disposed Of
Satish Kumar Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0106
Administrative Tribunals Act, 1985 — Section 19Representation Of The People Act, 1951 — Section 159
Tribunals and Commissions19 Mar 2021Disposed Of
Lilu Sharma Vs Delhi Development Authority
Central Administrative Tribunal · (2021) 03 CAT CK 0104
Tribunals and Commissions19 Mar 2021Dismissed
Pranaita Gusain Vs Union Of India & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0102
Tribunals and Commissions19 Mar 2021Disposed Of
Hans Raj Vs UOI & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0101
Tribunals and Commissions19 Mar 2021Dismissed
Anil Kumar, Driver, B. No. 21386, SNPD, Group 'C' Vs Delhi Transport Corporation
Central Administrative Tribunal · (2021) 03 CAT CK 0099
Tribunals and Commissions19 Mar 2021Disposed Of
Rajesh Kumar & Others Vs Department of Defence Production & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0098
Tribunals and Commissions19 Mar 2021Dismissed
Sangeeta Rao Vs Union Of India & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0097
Constitution Of India, 1949 — Article 338, 338(4)