Tribunals and Commissions22 Mar 2021
Sh. Joginder Vs Shri Sushant Kumar Mishra & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0782
COURT ARCHIVE
Central Administrative Tribunal judgments, 2021
1,586 judgments · page 51 of 80
Tribunals and Commissions22 Mar 2021Disposed Of
Dr. Dalbir Singh Saklani & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0754
CCS (Pension) Rules, 1972
Tribunals and Commissions22 Mar 2021
Manohar Lal Vs North Delhi Municipal Corporation (NDMC) & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0749
Tribunals and Commissions22 Mar 2021
Smt. Kamla Devi Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0747
Family Pension Scheme for Railway Servants, 1964-Rule 75, 75(2)
Tribunals and Commissions22 Mar 2021
Vipin Kumar Bhargava Vs Central Board Of Secondary Education & Anr.
Central Administrative Tribunal · (2021) 03 CAT CK 0740
Tribunals and Commissions22 Mar 2021
Kamla Devi Vs Union Of India & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0170
Family Pension Scheme For Railway Servants, 1964 — Rule 75, 75(2)
Tribunals and Commissions22 Mar 2021Dismissed
Manohar Lal Vs North Delhi Municipal Corporation (NDMC) & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0169
Tribunals and Commissions22 Mar 2021Disposed Of
Vipin Kumar Bhargava Vs Central Board of Secondary Education & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0163
Tribunals and Commissions22 Mar 2021Disposed Of
Dr. Dalbir Singh Saklani PGT-Geography & Others Vs Union Of India & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0162
Tribunals and Commissions22 Mar 2021Disposed Of
Nisha Maurya Vs Union Of India & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0161
Tribunals and Commissions22 Mar 2021Disposed Of
Rajesh Kumar, Assistant, KVS (Rtd), Group ‘B’ Vs Union Of India & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0118
Tribunals and Commissions22 Mar 2021Dismissed
Dr. Kaushal Kalra Vs Union Of India & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0117
Tribunals and Commissions22 Mar 2021Disposed Of
Mukesh Kumar Chhabra Vs State (Govt. Of NCT Of Delhi) & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0116
Tribunals and Commissions22 Mar 2021Dismissed
ESIC Pharmacist Association, Delhi (Regd.) & Others Vs Union Of India & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0114
Tribunals and Commissions22 Mar 2021Allowed
Monika Yadav & Others Vs Delhi Subordinate Services Selection Board (DSSSB) & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0112
Tribunals and Commissions22 Mar 2021Dismissed
Arvind Kumar Vs Union Of India & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0110
Income Tax Act, 1961 — Section 801B(10)Central Civil Services (Classification, Control & Appeal) Rules, 1965 — Rule 14
Tribunals and Commissions22 Mar 2021Disposed Of
Mohammad Zahid Siddiqui Vs P.K. Dixit
Central Administrative Tribunal · (2021) 03 CAT CK 0109
Tribunals and Commissions22 Mar 2021Dismissed
Himanshu Vs UOI & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0103
Tribunals and Commissions19 Mar 2021
Ms. Sunena Rani Vs Kendriya Vidyalaya Sangathan & Anr.
Central Administrative Tribunal · (2021) 03 CAT CK 0839
Tribunals and Commissions19 Mar 2021
Satish Kumar Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0835
A.T. Act, 1985-Section 19