Tribunals and Commissions24 Mar 2021
Naveen Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0774
Administrative Tribunal Act, 1985-Section 21Railway Protection Act, 1957-Section 3
COURT ARCHIVE
Central Administrative Tribunal judgments, 2021
1,586 judgments · page 49 of 80
Tribunals and Commissions24 Mar 2021
Ashok Kumar Mishra & Ors. Vs Govt. of NCT of Delhi & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0773
Tribunals and Commissions24 Mar 2021
Shri Sunil Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0772
Tribunals and Commissions24 Mar 2021
Vikas Debas & Ors. Vs North Delhi Municipal Corporation
Central Administrative Tribunal · (2021) 03 CAT CK 0769
AT Act, 1985-Section 19
Tribunals and Commissions24 Mar 2021
Ms. Subh Lata Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0766
Tribunals and Commissions24 Mar 2021
Hakim Tamanna Nazli Vs Rajesh Kotecha & Anr.
Central Administrative Tribunal · (2021) 03 CAT CK 0763
Tribunals and Commissions24 Mar 2021
Sushil Kumar Sinha Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0760
Tribunals and Commissions24 Mar 2021Dismissed
Naveen Vs Union Of India & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0141
Administrative Tribunals Act, 1985 — Section 21Railway Protection Act, 1957 — Section 3
Tribunals and Commissions24 Mar 2021Disposed Of
Lalit Kumar Vs Union Of India & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0139
Tribunals and Commissions24 Mar 2021Disposed Of
Vimlesh Meena Vs Ministry Of Railways & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0138
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions24 Mar 2021Disposed Of
Amita Markus Vs Union Of India & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0137
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions24 Mar 2021Disposed Of
Ashok Kumar Mishra & Others Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0135
Tribunals and Commissions24 Mar 2021Disposed Of
Vikas Debas & Others Vs North Delhi Municipal Corporation
Central Administrative Tribunal · (2021) 03 CAT CK 0134
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions24 Mar 2021Allowed
Ameesh Aggarwal Vs Union Of India & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0133
General Financial Rules, 2005 — Rule 22, 137Delegation Of Financial Power Rules, 1978 — Rule 22, 137Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)(ii), 3(1)(iii)
Tribunals and Commissions24 Mar 2021Disposed Of
Sunil Kumar Vs Union Of India & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0132
Tribunals and Commissions24 Mar 2021Dismissed
Dr. Manjula Kiran & Others Vs Union Of India & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0131
Tribunals and Commissions24 Mar 2021Disposed Of
Anil Kumar Vs South Delhi Municipal Corporation & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0130
Tribunals and Commissions24 Mar 2021Dismissed
Subh Lata Vs Union Of India & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0128
Tribunals and Commissions24 Mar 2021Dismissed
General Manager & Others Vs Sunehari Devi Jatav
Central Administrative Tribunal · (2021) 03 CAT CK 0127
Tribunals and Commissions23 Mar 2021
Smt. Promela & Ors. Vs Mahanagar Telephone Nigam Limited & Anr.
Central Administrative Tribunal · (2021) 03 CAT CK 0724
IPC-Section 509, 354