Tribunals and Commissions25 Mar 2021
Kailash Chand Joshi & Ors. Vs Sushant Kumar Mishra & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0750
COURT ARCHIVE
Central Administrative Tribunal judgments, 2021
1,586 judgments · page 48 of 80
Tribunals and Commissions25 Mar 2021
Ramesh Kumar Rajput Vs Mr. S.C. Jain
Central Administrative Tribunal · (2021) 03 CAT CK 0737
Tribunals and Commissions25 Mar 2021Disposed Of
Arun Kumar Mavi & Others Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0177
Tribunals and Commissions25 Mar 2021Dismissed
K. Timothy Zimik Vs Union Of India & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0175
Tribunals and Commissions25 Mar 2021Disposed Of
Ramesh Kumar Rajput Vs S.C. Jain
Central Administrative Tribunal · (2021) 03 CAT CK 0172
Tribunals and Commissions25 Mar 2021Disposed Of
Kailash Chand Joshi & Others Vs Sushant Kumar Mishra & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0171
Tribunals and Commissions25 Mar 2021Disposed Of
Vijay Rajmohan Vs Union Of India & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0149
Tribunals and Commissions25 Mar 2021Disposed Of
Lalit Mohan Singh Bisht Vs Union Of India & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0147
Tribunals and Commissions25 Mar 2021Dismissed
Sher Singh & Others Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0146
Tribunals and Commissions25 Mar 2021Disposed Of
Bharti Shokeen Vs Delhi Subordinate Services Selection Board & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0145
Tribunals and Commissions25 Mar 2021Dismissed
Jai Prakash Agiwal Vs Union Of India & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0144
Tribunals and Commissions25 Mar 2021Disposed Of
Raj Kumar Meena Vs Union Of India & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0142
Tribunals and Commissions24 Mar 2021
The General Manager, Northern Railway & Ors. Vs Sunehari Devi Jatav & Anr.
Central Administrative Tribunal · (2021) 03 CAT CK 0726
Tribunals and Commissions24 Mar 2021
Amita Markus & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0869
A.T. Act, 1985-Section 19
Tribunals and Commissions24 Mar 2021
Lalit Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0857
Tribunals and Commissions24 Mar 2021
Ameesh Aggarwal Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0793
General Financial Rules, 2005-Rule 22, 137Delegation of Financial Power Rules, 1976Delegation of Financial Power Rules, 1978
Tribunals and Commissions24 Mar 2021
Anil Kumar Vs South Delhi Municipal Corporation & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0789
Tribunals and Commissions24 Mar 2021
Dr. Manjula Kiran & Anr. Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 03 CAT CK 0786
Tribunals and Commissions24 Mar 2021
Ms. Vimlesh Meena Vs Ministry Of Railways & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0783
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions24 Mar 2021
Ms. Sudesh Vs The Medical Superintendent, Acharya Shree Bhikshu Government Hospital
Central Administrative Tribunal · (2021) 03 CAT CK 0778