Tribunals and Commissions31 Mar 2021Dismissed
Sohan Singh Vs Delhi Metro Rail Corporation Ltd & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0159
COURT ARCHIVE
Central Administrative Tribunal judgments, 2021
1,586 judgments · page 46 of 80
Tribunals and Commissions31 Mar 2021Disposed Of
Manju Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0158
Tribunals and Commissions30 Mar 2021
Shovan Patra Vs Ministry Of Labour And Employment & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0780
Fundamental Rules-Rule 56 (j)
Tribunals and Commissions30 Mar 2021
Anita Kaushik Vs The Union Of India & Anr.
Central Administrative Tribunal · (2021) 03 CAT CK 0761
Tribunals and Commissions30 Mar 2021
Sh. D.V. Sethi & Ors. Vs New Delhi Municipal Council
Central Administrative Tribunal · (2021) 03 CAT CK 0759
Tribunals and Commissions30 Mar 2021
Shri Raghubir Chand Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0748
Tribunals and Commissions30 Mar 2021
Ajay Kumar Vs Delhi Subordinate Services Selection Board & Anr.
Central Administrative Tribunal · (2021) 03 CAT CK 0736
Tribunals and Commissions30 Mar 2021Dismissed
Ajay Kumar Vs Delhi Subordinate Services Selection Board & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0176
Tribunals and Commissions30 Mar 2021Dismissed
Raghubir Chand Vs Union Of India & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0157
Tribunals and Commissions30 Mar 2021Dismissed
Anita Kaushik Vs Union Of India & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0156
Tribunals and Commissions30 Mar 2021Dismissed
D.V. Sethi & Others Vs New Delhi Municipal Council
Central Administrative Tribunal · (2021) 03 CAT CK 0155
Tribunals and Commissions30 Mar 2021Dismissed
Shovan Patra, EO/AO Vs Ministry Of Labour And Employment & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0154
Tribunals and Commissions26 Mar 2021
Aditya Vashisht & Ors. Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0862
Tribunals and Commissions26 Mar 2021
Alka Arora & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0770
Tribunals and Commissions26 Mar 2021
Dharamveer Singh Vs The Depot Manager, Delhi Transport Corporation & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0767
Tribunals and Commissions26 Mar 2021
Mr. Parvesh Kumar & Ors. Vs Delhi Subordinate Services Selection Board & Anr.
Central Administrative Tribunal · (2021) 03 CAT CK 0765
Tribunals and Commissions26 Mar 2021
I.S. Gaur Vs Govt. of NCT of Delhi & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0764
Tribunals and Commissions26 Mar 2021
Suyash Sankhwar & Ors. Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 03 CAT CK 0762
A.T. Act, 1985-Section 19Constitution of India-Article 309
Tribunals and Commissions26 Mar 2021
Sh. Kishan Pal Vs Shri S.C. Jain
Central Administrative Tribunal · (2021) 03 CAT CK 0745
Tribunals and Commissions26 Mar 2021
Vinit Kashyap Vs National Small Industries Corporation Limited & Anr.
Central Administrative Tribunal · (2021) 03 CAT CK 0742
Prevention of Corruption Act