Tribunals and Commissions01 Apr 2021Disposed Of
Laxmi Devi Sharma Vs Union Of India & Others
Central Administrative Tribunal · (2021) 04 CAT CK 0005
COURT ARCHIVE
Central Administrative Tribunal judgments, 2021
1,586 judgments · page 45 of 80
Tribunals and Commissions01 Apr 2021Disposed Of
Shailendra Kumar Aggarwal, Cameraman Vs Union Of India & Others
Central Administrative Tribunal · (2021) 04 CAT CK 0004
Tribunals and Commissions01 Apr 2021Dismissed
Ved Prakash Garg Vs Union Of India & Others
Central Administrative Tribunal · (2021) 04 CAT CK 0003
Tribunals and Commissions01 Apr 2021Disposed Of
Sunil Jain Vs Commissioner Of Police Police Headquarters
Central Administrative Tribunal · (2021) 04 CAT CK 0002
Administrative Tribunals Act, 1985 — Section 19Prevention of Corruption Act, 1988 — Section 7Code Of Criminal Procedure, 1973 — Section 195
Tribunals and Commissions01 Apr 2021Disposed Of
ASI (Exe.) Sunil Gaur Vs GNCT Of Delhi & Others
Central Administrative Tribunal · (2021) 04 CAT CK 0001
Tribunals and Commissions31 Mar 2021
Yeg Dutt Sharma & Ors. Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0841
Tribunals and Commissions31 Mar 2021
Shri Harkesh Mali Vs Government Of National Capital Territory Of Delhi & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0790
Tribunals and Commissions31 Mar 2021
Upendra Singh Meena & Anr. Vs Navodaya Vidyalaya Samiti & Anr.
Central Administrative Tribunal · (2021) 03 CAT CK 0757
Right to Information Act
Tribunals and Commissions31 Mar 2021
Dinesh Chander Meena & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0755
Tribunals and Commissions31 Mar 2021
Manoj Kumar Singh & Ors. Vs Govt. Of NCTD & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0751
Tribunals and Commissions31 Mar 2021
Sataywati @ Satto Vs North Delhi Municipal Corporation & Anr.
Central Administrative Tribunal · (2021) 03 CAT CK 0746
CCS (Pension) Rules, 1972-Rule 71, 41Central Administrative Tribunal Act-Section 19
Tribunals and Commissions31 Mar 2021
Sohan Singh Vs Delhi Metro Rail Corporation Ltd. & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0744
Tribunals and Commissions31 Mar 2021
Manju Vs Govt. Of NCT Delhi & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0743
Tribunals and Commissions31 Mar 2021
Karan Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0741
Tribunals and Commissions31 Mar 2021Dismissed
Upendra Singh Meena & Others Vs Navodaya Vidyalaya Samiti & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0182
Tribunals and Commissions31 Mar 2021Dismissed
Harkesh Mali Vs Government Of National Capital Territory Of Delhi & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0168
Tribunals and Commissions31 Mar 2021
Yeg Dutt Sharma & Others Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0167
Tribunals and Commissions31 Mar 2021Dismissed
Dinesh Chander Meena & Others Vs Union Of India & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0166
Tribunals and Commissions31 Mar 2021Disposed Of
Karan Singh Vs Union Of India & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0165
Tribunals and Commissions31 Mar 2021Disposed Of
Sataywati @ Satto Vs North Delhi Municipal Corporation & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0164
Central Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Pension) Rules, 1972 — Rule 41, 71