Tribunals and Commissions06 Apr 2021
Sh. Bansi Ram Vs The Commissioner & Ors.
Central Administrative Tribunal · (2021) 04 CAT CK 0368
COURT ARCHIVE
Central Administrative Tribunal judgments, 2021
1,586 judgments · page 43 of 80
Tribunals and Commissions06 Apr 2021
Santosh Kumar Parashar Vs Anurag Jain & Ors.
Central Administrative Tribunal · (2021) 04 CAT CK 0367
Tribunals and Commissions06 Apr 2021
Manoj Kumar Vs Atul Garg
Central Administrative Tribunal · (2021) 04 CAT CK 0363
Tribunals and Commissions06 Apr 2021
Sh. Aman Kumar Vs Ms. Sujata Chaturvedi & Anr.
Central Administrative Tribunal · (2021) 04 CAT CK 0338
Tribunals and Commissions06 Apr 2021
Sushil Kumar Tyagi Vs Sh. Sanjeev Khirwar & Anr.
Central Administrative Tribunal · (2021) 04 CAT CK 0333
Tribunals and Commissions06 Apr 2021Disposed Of
Santosh Kumar Parashar Vs Anurag Jain, IAS & Others
Central Administrative Tribunal · (2021) 04 CAT CK 0047
Tribunals and Commissions06 Apr 2021Dismissed
Bansi Ram Vs Commissioner South Delhi Municipal Corporation Education Department & Others
Central Administrative Tribunal · (2021) 04 CAT CK 0039
Tribunals and Commissions06 Apr 2021Disposed Of
Vivekanand Sharma Vs Lt. Governor, Delhi & Others
Central Administrative Tribunal · (2021) 04 CAT CK 0018
Central Civil Services (Pension) Rules, 1972 — Rule 48, 56(j)
Tribunals and Commissions05 Apr 2021
Babita Sharma & Ors. Vs Delhi Subordinate Services Selection Board (DSSSB) & Ors.
Central Administrative Tribunal · (2021) 04 CAT CK 0374
Tribunals and Commissions05 Apr 2021
Kultar Singh Sandhu Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 04 CAT CK 0343
Tribunals and Commissions05 Apr 2021
K Srinivasa Rao Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 04 CAT CK 0341
Delhi Special Police Establishment (Subordinate Ranks) (Discipline & Appeal) Rule, 1961-Rule 4
Tribunals and Commissions05 Apr 2021
Hira Singh Dharamsattu Vs Delhi Development Authority & Ors.
Central Administrative Tribunal · (2021) 04 CAT CK 0339
CCS (Pension) Rules-Rule 9(2)(b)
Tribunals and Commissions05 Apr 2021
M S Hashmi Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 04 CAT CK 0332
CCS (Conduct) Rules, 1964-Rule 3(1)(i) & (iii); Rule 3(1)(i) to (iii)
Tribunals and Commissions05 Apr 2021
Ashok Kumar Sharma Vs North Delhi Municipal Corporation & Ors.
Central Administrative Tribunal · (2021) 04 CAT CK 0324
CCS (Pension) Rules, 1972-Rule 48
Tribunals and Commissions05 Apr 2021Allowed/ Dismissed
M S Hashmi Vs Union Of India & Others
Central Administrative Tribunal · (2021) 04 CAT CK 0032
Central Civil Services Conduct Rules, 1964 — Rule 3(1)(i), 3(1)(ii), 3(1)(iii)
Tribunals and Commissions05 Apr 2021Dismissed
Ashok Kumar Sharma Vs North Delhi Municipal Corporation & Others
Central Administrative Tribunal · (2021) 04 CAT CK 0031
Central Civil Services (Pension) Rules, 1972 — Rule 48, 56(j)General Financial Rules, 2017 — Rule 154
Tribunals and Commissions05 Apr 2021Disposed Of
Babita Sharma & Others Vs Delhi Subordinate Services Selection Board (DSSSB) & Others
Central Administrative Tribunal · (2021) 04 CAT CK 0021
Tribunals and Commissions05 Apr 2021Dismissed
Hira Singh Dharamsattu, (Retd. Chief Engineer) Vs Delhi Development Authority & Others
Central Administrative Tribunal · (2021) 04 CAT CK 0020
Central Civil Services (Pension) Rules, 1972 — Rule 9(2)(b)
Tribunals and Commissions05 Apr 2021Allowed
K Srinivasa Rao, Constable, Group C Vs Union Of India & Others
Central Administrative Tribunal · (2021) 04 CAT CK 0016
Delhi Special Police Establishment (Subordinate Ranks) (Discipline & Appeal) Rule, 1961 — Rule 4
Tribunals and Commissions05 Apr 2021Dismissed
Kultar Singh Sandhu Vs Union Of India & Others
Central Administrative Tribunal · (2021) 04 CAT CK 0011