Tribunals and Commissions12 Apr 2021Disposed Of
Rahul Kashyap Vs Northern Railways & Others
Central Administrative Tribunal · (2021) 04 CAT CK 0051
COURT ARCHIVE
Central Administrative Tribunal judgments, 2021
1,586 judgments · page 41 of 80
Tribunals and Commissions09 Apr 2021
Dr. Shruti Saini Vs Directorate General of Health Services & Ors.
Central Administrative Tribunal · (2021) 04 CAT CK 0360
Tribunals and Commissions09 Apr 2021
Abhishek Raj Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 04 CAT CK 0331
Constitution of India
Tribunals and Commissions09 Apr 2021
S.K. Chauhan Vs North Delhi Municipal Corporation
Central Administrative Tribunal · (2021) 04 CAT CK 0320
Fundamental Rules-Rule 56(j), FR 56(j), FR 56(I)CCS (Pension) Rules, 1972-Rule 48, 48(1)(b)
Tribunals and Commissions09 Apr 2021
Sh. D.D. Parlawar Vs Sh. Sukhbir Singh Sandhu
Central Administrative Tribunal · (2021) 04 CAT CK 0311
Tribunals and Commissions09 Apr 2021Dismissed
Abhishek Raj Vs Union Of India & Others
Central Administrative Tribunal · (2021) 04 CAT CK 0050
Tribunals and Commissions09 Apr 2021Disposed Of
D.D. Parlawar Vs Sukhbir Singh Sandhu
Central Administrative Tribunal · (2021) 04 CAT CK 0046
Tribunals and Commissions09 Apr 2021Dismissed
Dr. Shruti Saini Vs Directorate General Of Health Services
Central Administrative Tribunal · (2021) 04 CAT CK 0045
Tribunals and Commissions09 Apr 2021Dismissed
S.K. Chauhan Vs North Delhi Municipal Corporation
Central Administrative Tribunal · (2021) 04 CAT CK 0035
Central Civil Services (Pension) Rules, 1972 — Rule 48, 48(1)(b)
Tribunals and Commissions08 Apr 2021
Sunil Kumar Uppal Vs Government Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2021) 04 CAT CK 0299
Tribunals and Commissions08 Apr 2021
Ex-JC 306726X Rakesh Kumar Dhyani Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 04 CAT CK 0298
Tribunals and Commissions08 Apr 2021
Raju & Anr. Vs Vijay Kumar Dev & Anr.
Central Administrative Tribunal · (2021) 04 CAT CK 0356
Tribunals and Commissions08 Apr 2021
Rohit Kumar & Ors. Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2021) 04 CAT CK 0355
Tribunals and Commissions08 Apr 2021
Kiran Pal Singh & Anr. Vs The Union Of India & Ors.
Central Administrative Tribunal · (2021) 04 CAT CK 0353
Tribunals and Commissions08 Apr 2021
AnisAhamed Vs The Commissioner & Anr.
Central Administrative Tribunal · (2021) 04 CAT CK 0352
Employees' Provident Funds & Miscellaneous Provisions Act, 1952
Tribunals and Commissions08 Apr 2021Dismissed
AnisAhamed Vs Commissioner Kendriya Vidyalaya Sangathan & Others
Central Administrative Tribunal · (2021) 04 CAT CK 0044
Tribunals and Commissions08 Apr 2021Dismissed
Sunil Kumar Uppal Vs Government Of NCT Of Delhi & Others
Central Administrative Tribunal · (2021) 04 CAT CK 0043
Tribunals and Commissions08 Apr 2021Dismissed
Ex-JC 306726X Rakesh Kumar Dhyani Vs Union Of India & Others
Central Administrative Tribunal · (2021) 04 CAT CK 0042
Tribunals and Commissions08 Apr 2021Dismissed
Rohit Kumar & Others Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2021) 04 CAT CK 0034
Tribunals and Commissions08 Apr 2021Disposed Of
Raju & Others Vs Vijay Kumar Dev & Others
Central Administrative Tribunal · (2021) 04 CAT CK 0026