Tribunals and Commissions29 Apr 2021Disposed Of
SonuramBhanwaria & Others Vs Kendriya Vidhyalaya Sangathan & Others
Central Administrative Tribunal · (2021) 04 CAT CK 0077
COURT ARCHIVE
Central Administrative Tribunal judgments, 2021
1,586 judgments · page 39 of 80
Tribunals and Commissions28 Apr 2021
Baleshwar Prasad Yadav Vs South Delhi Municipal Corporation & Anr.
Central Administrative Tribunal · (2021) 04 CAT CK 0365
CCS (CCA) Rules, 1965
Tribunals and Commissions28 Apr 2021
Rajesh Kumar Meena Vs Sh. Samir Kumar & Ors.
Central Administrative Tribunal · (2021) 04 CAT CK 0359
Tribunals and Commissions28 Apr 2021
Papu Ram Nagar Vs South Delhi Municipal Corporation
Central Administrative Tribunal · (2021) 04 CAT CK 0317
Tribunals and Commissions28 Apr 2021
Mohmmad Illias Vs Union Of India
Central Administrative Tribunal · (2021) 04 CAT CK 0314
Tribunals and Commissions28 Apr 2021Disposed Of
Mohmmad Illias Vs Union Of India
Central Administrative Tribunal · (2021) 04 CAT CK 0073
Tribunals and Commissions28 Apr 2021Disposed Of
Papu Ram Nagar Vs South Delhi Municipal Corporation
Central Administrative Tribunal · (2021) 04 CAT CK 0072
Tribunals and Commissions28 Apr 2021Disposed Of
Baleshwar Prasad Yadav Vs South Delhi Municipal Corporation & Others
Central Administrative Tribunal · (2021) 04 CAT CK 0067
Tribunals and Commissions27 Apr 2021
Bhawan Singh Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2021) 04 CAT CK 0369
Tribunals and Commissions27 Apr 2021
Ex. Ct. (Dvr.) Raj Kumar Vs Commissioner Of Police & Ors.
Central Administrative Tribunal · (2021) 04 CAT CK 0302
Tribunals and Commissions23 Apr 2021
Janinul Nishah Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 04 CAT CK 0377
CCS (Pension) Rules, 1972-Rule 70Banking Regulation ActIndian Contract Act-Section 72, 171
Tribunals and Commissions22 Apr 2021
Sushil Kumar Vs Government Of NCT, Delhi & Ors.
Central Administrative Tribunal · (2021) 04 CAT CK 0329
Person with Disabilities (equal opportunities, protection of the right and full participation) Act, 1995-Section 47
Tribunals and Commissions22 Apr 2021Dismissed
Sushil Kumar, Medical Record Technician Vs Government Of NCT, Delhi & Others
Central Administrative Tribunal · (2021) 04 CAT CK 0079
Person With Disabilities (Equal Opportunities, Protection Of The Right And Full Participation) Act, 1995 — Section 47
Tribunals and Commissions19 Apr 2021
Sudesh Kumari Sharma & Ors. Vs Rajesh Bhushan & Ors.
Central Administrative Tribunal · (2021) 04 CAT CK 0375
Tribunals and Commissions19 Apr 2021
Mrs. Alka Sharma & Ors. Vs Dr. JC Passey & Ors.
Central Administrative Tribunal · (2021) 04 CAT CK 0370
Tribunals and Commissions19 Apr 2021
Pravin Dattatraya Patil & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 04 CAT CK 0358
Administrative Tribunals Act, 1985-Section 19, 21Constitution of India-Article 14
Tribunals and Commissions19 Apr 2021
Vinod Kumar Gupta Vs The Commissioner & Anr.
Central Administrative Tribunal · (2021) 04 CAT CK 0335
FR-56 (j)CCS (Pension) Rules, 1972-Rule 48
Tribunals and Commissions19 Apr 2021
Pravin Dattatraya Patil & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 04 CAT CK 0330
Administrative Tribunals Act, 1985-Section 19, 21Constitution of India-Article 14
Tribunals and Commissions19 Apr 2021
Avinash Kumar Gupta Vs The Commissioner
Central Administrative Tribunal · (2021) 04 CAT CK 0325
Fundamental Rules-Rule 56(j)CCS (Pension) Rules, 1972-Rule 48
Tribunals and Commissions19 Apr 2021
Avinash Kumar Gupta Vs The Commissioner
Central Administrative Tribunal · (2021) 04 CAT CK 0319
CCS (Pension) Rules, 1972-Rule 48Fundamental Rules-Rule 56(j)