Tribunals and Commissions19 Apr 2021
Vinod Kumar Gupta Vs The Commissioner & Anr.
Central Administrative Tribunal · (2021) 04 CAT CK 0306
FR-FR 56 (j)CCS (Pension) Rules, 1972-Rule 48
COURT ARCHIVE
Central Administrative Tribunal judgments, 2021
1,586 judgments · page 40 of 80
Tribunals and Commissions19 Apr 2021Allowed
Pravin Dattatraya Patil (Applicant No. 1) & Others Vs Union Of India & Others
Central Administrative Tribunal · (2021) 04 CAT CK 0063
Administrative Tribunals Act, 1985 — Section 19, 21Constitution Of India, 1949 — Article 14
Tribunals and Commissions19 Apr 2021Allowed
Avinash Kumar Gupta Vs Commissioner North Delhi Municipal Corporation
Central Administrative Tribunal · (2021) 04 CAT CK 0037
Central Civil Services (Pension) Rules, 1972 — Rule 48
Tribunals and Commissions19 Apr 2021Allowed
Pravin Dattatraya Patil (Applicant No.1) & Others Vs Union Of India & Others
Central Administrative Tribunal · (2021) 04 CAT CK 0036
Administrative Tribunals Act, 1985 — Section 19, 21Constitution Of India, 1949 — Article 14
Tribunals and Commissions19 Apr 2021Dismissed
Vinod Kumar Gupta Vs Commissioner North Delhi Municipal Corporation
Central Administrative Tribunal · (2021) 04 CAT CK 0028
Central Civil Services (Pension) Rules, 1972 — Rule 48
Tribunals and Commissions16 Apr 2021
Tanba Gialchhan Vs Delhi Subordinate Services Selection Board
Central Administrative Tribunal · (2021) 04 CAT CK 0316
Tribunals and Commissions16 Apr 2021
Kranti Kumar & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 04 CAT CK 0313
Tribunals and Commissions16 Apr 2021
Kiran Chadha Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 04 CAT CK 0310
Tribunals and Commissions16 Apr 2021Disposed Of
Tanba Gialchhan Vs Delhi Subordinate Services Selection Board Govt. Of NCT Of Delhi
Central Administrative Tribunal · (2021) 04 CAT CK 0059
Tribunals and Commissions16 Apr 2021Dismissed
Kiran Chadha Vs Union Of India & Others
Central Administrative Tribunal · (2021) 04 CAT CK 0058
Tribunals and Commissions13 Apr 2021
Safiya & Anr. Vs Delhi Subordinate Services Selection Board (DSSSB) & Ors.
Central Administrative Tribunal · (2021) 04 CAT CK 0305
Tribunals and Commissions13 Apr 2021
Kiran Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2021) 04 CAT CK 0303
Tribunals and Commissions13 Apr 2021
Omkant Yadav Vs Staff Selection Commission
Central Administrative Tribunal · (2021) 04 CAT CK 0304
Tribunals and Commissions13 Apr 2021Disposed Of
Omkant Yadav Vs Staff Selection Commission
Central Administrative Tribunal · (2021) 04 CAT CK 0056
Tribunals and Commissions12 Apr 2021
Vinod Kumar Sandlesh Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 04 CAT CK 0362
Tribunals and Commissions12 Apr 2021
Abhishek Raj Vs Shri Ajay Bhushan Pandey & Ors.
Central Administrative Tribunal · (2021) 04 CAT CK 0318
Tribunals and Commissions12 Apr 2021
Rahul Kashyap Vs Northern Railways & Anr.
Central Administrative Tribunal · (2021) 04 CAT CK 0308
Tribunals and Commissions12 Apr 2021
Sunil Dutt Vs Central Bureau Of Investigation
Central Administrative Tribunal · (2021) 04 CAT CK 0307
Tribunals and Commissions12 Apr 2021Disposed Of
Vinod Kumar Sandlesh Vs Union Of India & Others
Central Administrative Tribunal · (2021) 04 CAT CK 0054
Tribunals and Commissions12 Apr 2021Dismissed
Sunil Dutt Vs Central Bureau Of Investigation
Central Administrative Tribunal · (2021) 04 CAT CK 0053