Tribunals and Commissions12 May 2021Disposed Of
Ganga Prasad & Others Vs Mahanagar Telephone Nigam Ltd
Central Administrative Tribunal · (2021) 05 CAT CK 0008
COURT ARCHIVE
Central Administrative Tribunal judgments, 2021
1,586 judgments · page 38 of 80
Tribunals and Commissions12 May 2021Disposed Of
Kapil Kumar Vs Jawahar Navodaya Vidyalaya & Others
Central Administrative Tribunal · (2021) 05 CAT CK 0007
Tribunals and Commissions12 May 2021Dismissed
H.N. Shrinidhi Vs Union Of India & Others
Central Administrative Tribunal · (2021) 05 CAT CK 0006
Tribunals and Commissions12 May 2021Dismissed
N.Kista Reddy (N.K.Reddy) Vs Union Of India & Others
Central Administrative Tribunal · (2021) 05 CAT CK 0005
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions07 May 2021
Satish Chandra Verma Vs State Of Gujarat & Ors.
Central Administrative Tribunal · (2021) 05 CAT CK 0404
All India Service (Conduct) Rules, 1968-Rule 3 (1)Gujarat Police Act, 1951-Section 145Gujarat Police Manual, 1975-Rule 157, 158
Tribunals and Commissions07 May 2021
Satish Chandra Verma Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 05 CAT CK 0398
Tribunals and Commissions07 May 2021Dismissed
Satish Chandra Verma Vs State Of Gujarat & Others
Central Administrative Tribunal · (2021) 05 CAT CK 0004
Gujarat Police Act, 1951 — Section 145All India Service (Conduct) Rules, 1968 — Rule 3(1)Gujarat Police Manual, 1975 — Rule 157, 158
Tribunals and Commissions07 May 2021
Satish Chandra Verma Vs Union Of India & Others
Central Administrative Tribunal · (2021) 05 CAT CK 0003
Tribunals and Commissions05 May 2021
Bhupender Kumar Vs The Commissioner Of Police & Ors.
Central Administrative Tribunal · (2021) 05 CAT CK 0406
Tribunals and Commissions05 May 2021
Santosh Kumar Vs Sushant Kumar Mishra & Ors.
Central Administrative Tribunal · (2021) 05 CAT CK 0399
Tribunals and Commissions30 Apr 2021
Kavita & Ors. Vs The Government of NCTD & Ors.
Central Administrative Tribunal · (2021) 04 CAT CK 0347
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions30 Apr 2021
Mewa Lal Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 04 CAT CK 0334
Tribunals and Commissions30 Apr 2021
Chandan Kumar Sura & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 04 CAT CK 0326
Tribunals and Commissions30 Apr 2021
Smt. Kanta & Ors. Vs Shri Rajesh Bhushan & Ors.
Central Administrative Tribunal · (2021) 04 CAT CK 0323
Tribunals and Commissions30 Apr 2021Disposed Of
Kavita & Others Vs Government Of NCTD & Others
Central Administrative Tribunal · (2021) 04 CAT CK 0078
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions30 Apr 2021Disposed Of
Mewa Lal Vs Union Of India & Others
Central Administrative Tribunal · (2021) 04 CAT CK 0070
Tribunals and Commissions29 Apr 2021
Sh. Ausat Ali Vs The Lt. Governor, Delhi & Anr.
Central Administrative Tribunal · (2021) 04 CAT CK 0321
Tribunals and Commissions29 Apr 2021
Sonuram Bhanwaria & Ors. Vs Kendriya Vidhyalaya Sangathan & Ors.
Central Administrative Tribunal · (2021) 04 CAT CK 0315
Tribunals and Commissions29 Apr 2021
Pawan Kumar Yadav Vs Arvind Kumar & Anr.
Central Administrative Tribunal · (2021) 04 CAT CK 0312
Tribunals and Commissions29 Apr 2021
Naresh Kumar Verma Vs Sh. Rajiv Chaudhary & Anr.
Central Administrative Tribunal · (2021) 04 CAT CK 0309