Tribunals and Commissions31 May 2021
Dr. Roosy Aulakh Vs Government Medical College & Hospital, Chandigarh & Others
Central Administrative Tribunal · (2021) 05 CAT CK 0025
COURT ARCHIVE
Central Administrative Tribunal judgments, 2021
1,586 judgments · page 36 of 80
Tribunals and Commissions31 May 2021Dismissed
Dr. Mahesh Chandra Vs Union Of India & Others
Central Administrative Tribunal · (2021) 05 CAT CK 0024
Tribunals and Commissions31 May 2021Disposed Of
C.S. Sebastian & Others Vs Flag Officer Commanding in Chief & Others
Central Administrative Tribunal · (2021) 05 CAT CK 0022
Tribunals and Commissions31 May 2021Dismissed
Radha P.G Vs Director General of Audit & Others
Central Administrative Tribunal · (2021) 05 CAT CK 0021
Tribunals and Commissions28 May 2021
Mangal Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 05 CAT CK 0391
Tribunals and Commissions28 May 2021Disposed Of
Mangal Singh Vs Union Of India & Others
Central Administrative Tribunal · (2021) 05 CAT CK 0018
Tribunals and Commissions27 May 2021
Satishbhai Kapilray Vasavada Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 05 CAT CK 0392
Tribunals and Commissions27 May 2021Disposed Of
Bipinchandra Jivanlal Raval Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 05 CAT CK 0413
AT Act 1985-Section 19CCS (CCA) Rules 1965-Rule 14CCS (Pension) Rules 1972-Rule 9, 9(1), 9(2), 9(2)(a)
Tribunals and Commissions27 May 2021Dismissed
B Nageswar Rao Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 05 CAT CK 0412
Railway Servants (Discipline & Appeal) Rules 1968-Rule 9, 6Railway Service (Conduct) Rule, 1966-Rule 22, 3.1 (ii) & (iii)Constitution of India-Article 311(2), 14
Tribunals and Commissions27 May 2021Dismissed
Vishnu Chandra Gupta Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 05 CAT CK 0411
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions27 May 2021
Sureshbhai K Salaniya Vs The Post Master General & Ors.
Central Administrative Tribunal · (2021) 05 CAT CK 0410
Postal Department Gramin Dak Sevak, (Conduct & Employment) Rules, 2001-Rule 12, 12(3), 16, 17CCS (CCA) Rules, 1965-Rule 14Contempt of Courts Act, 1971
Tribunals and Commissions27 May 2021Dismissed
Vishnu Chandra Gupta Vs Union Of India & Others
Central Administrative Tribunal · (2021) 05 CAT CK 0029
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions27 May 2021Dismissed
B Nageswar Rao Vs Union Of India & Others
Central Administrative Tribunal · (2021) 05 CAT CK 0028
Railway Servants (Discipline & Appeal) Rules 1968 — Rule 6, 9Railway Service (Conduct) Rule, 1966 — Rule 3.1(ii), 3.1(iii), 22
Tribunals and Commissions27 May 2021Disposed Of
Bipinchandra Jivanlal Raval Vs Union Of India & Others
Central Administrative Tribunal · (2021) 05 CAT CK 0027
Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Classification, Control & Appeal) Rules, 1965 — Rule 9, 9(2)(a), 14Central Civil Services (Pension) Rules, 1972 — Rule 9, 9(2)
Tribunals and Commissions27 May 2021Dismissed
Sureshbhai K Salaniya Vs Post Master General, Vadodara Region & Others
Central Administrative Tribunal · (2021) 05 CAT CK 0026
Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Classification, Control & Appeal) Rules, 1965 — Rule 14Gramin Dak Sevaks (Conduct and Employment) Rule, 2001 — Rule 12, 12(3), 16, 17
Tribunals and Commissions27 May 2021Disposed Of
Shanavas C.P Vs Union Of India & Others
Central Administrative Tribunal · (2021) 05 CAT CK 0023
Tribunals and Commissions27 May 2021Disposed Of
Satishbhai Kapilray Vasavada Vs Union Of India & Others
Central Administrative Tribunal · (2021) 05 CAT CK 0020
Tribunals and Commissions24 May 2021
Sanjeev Raizada Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 05 CAT CK 0393
Tribunals and Commissions24 May 2021Disposed Of
Sanjeev Raizada Vs Union Of India & Others
Central Administrative Tribunal · (2021) 05 CAT CK 0019
Tribunals and Commissions21 May 2021
Meena Matai Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 05 CAT CK 0405