Tribunals and Commissions01 Jun 2021
Kali V.P. Vs Superintendent Of RMS & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0539
Constitution of India-Article 14CCS (Pension) Rules, 1972
COURT ARCHIVE
Central Administrative Tribunal judgments, 2021
1,586 judgments · page 35 of 80
Tribunals and Commissions01 Jun 2021
K.R. Krishnakumar Vs The Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0538
Fundamental Rules-Rule 11
Tribunals and Commissions01 Jun 2021
Kali V.P. Vs Rajagopalan Kallen & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0525
Tribunals and Commissions01 Jun 2021
Shibu.V.Issac Vs Central Board Of Excise & Customs & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0561
Customs Act, 1962-Section 108
Tribunals and Commissions01 Jun 2021
A.Ponnaiah & Ors. Vs Vikram Sarabhai Research Centre & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0553
Tribunals and Commissions01 Jun 2021Disposed Of
K.Gopinathan Nair Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0549
New Pension Rules
Tribunals and Commissions01 Jun 2021
Manish Tripathi Vs Bharat Sanchar Nigam Limited & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0544
Tribunals and Commissions01 Jun 2021Disposed Of
A. Ponnaiah & Others Vs Vikram Sarabhai Research Centre Indian Space Research Organization & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0055
Tribunals and Commissions01 Jun 2021Dismissed
Shibu.V.lssac, Head Havildar (Removed From Service) Vs Central Board Of Excise & Customs & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0054
Customs Act, 1962 — Section 108
Tribunals and Commissions01 Jun 2021Disposed Of
K.Gopinathan Nair Vs Union Of India & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0053
Tribunals and Commissions01 Jun 2021Disposed Of
Dr. K.P. Hamsakoya Vs Union Territory of Lakshadweep & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0036
Lakshadweep Panchayats Regulation, 1994 — Section 38, 39, 39(2), 40, 40(1), 41, 41(1) 41(2), 41(3), 44(2), 81(g)Lakshadweep Panchayat (Staff) Rules, 2012 — Rule 7, 8, 39(2), 40(1), 41(1), 41(2), 41(3), 44(2), 81(g)Constitution Of India, 1949 — Article 243(G), 243 (L)
Tribunals and Commissions01 Jun 2021Disposed Of
Manish Tripathi Vs Bharat Sanchar Nigam Ltd & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0007
Tribunals and Commissions01 Jun 2021Allowed
Sunitha K.A. Vs Union Of India & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0006
Tribunals and Commissions01 Jun 2021Dismissed
Kali V.P Vs Superintendent Of RMS, CT Division & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0004
Constitution Of India, 1949 — Article 14
Tribunals and Commissions01 Jun 2021Disposed Of
K.R. Krishnakumar (Employee Code No. 4142) Vs Union Of India & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0003
Tribunals and Commissions01 Jun 2021Disposed Of
Dr. Arun Anirudhan V Vs Sree Chitra Tirunal Institute for Medical Sciences And Technology & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0002
Administrative Tribunals Act, 1985 — Section 20Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 16(1), 16(1ACentral Civil Services Conduct Rules, 1964 — Rule 13
Tribunals and Commissions31 May 2021
Radha P.G Vs The Director General Of Audit & Ors.
Central Administrative Tribunal · (2021) 05 CAT CK 0396
Tribunals and Commissions31 May 2021
C.S. Sebastian & Anr. Vs Flag Officer Commanding In Chief & Ors.
Central Administrative Tribunal · (2021) 05 CAT CK 0394
DGQA Quarters Allotment Rules
Tribunals and Commissions31 May 2021
Dr. Mahesh Chandra Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 05 CAT CK 0415
Government Medical College and Hospital, Chandigarh, Assistant Professor and Associate Professor (Group A) (Gazetted) (Non-Ministerial) for the Department of Urology Recruitment Rules, 2018-Column 10 of Schedule
Tribunals and Commissions31 May 2021
Dr. Roosy Aulakh Vs Government Medical College & Hospital & Ors.
Central Administrative Tribunal · (2021) 05 CAT CK 0414
Administrative Tribunals Act, 1985-Section 21