Tribunals and Commissions10 Jun 2021
Sunder Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0531
Administrative Tribunals Act, 1985-Section 19
COURT ARCHIVE
Central Administrative Tribunal judgments, 2021
1,586 judgments · page 33 of 80
Tribunals and Commissions10 Jun 2021
K.J. Poulose Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 06 CAT CK 0529
Tribunals and Commissions10 Jun 2021
Manoj R Vs The Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0528
Tribunals and Commissions10 Jun 2021
Sundar Singh Vs Abhishek Singh & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0523
Tribunals and Commissions10 Jun 2021
Neelapu Purushottama Rao Vs Navodaya Vidyalaya Samithi & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0522
Tribunals and Commissions10 Jun 2021
K. Anjaneyulu Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0558
Tribunals and Commissions10 Jun 2021Dismissed
Sudhanshu Nayak Vs Union Of India & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0021
Civil Service Examination Rule, 2018 — Rule 20, 24Constitution Of India, 1949 — Article 14(2), 342(1)
Tribunals and Commissions10 Jun 2021Allowed/ Dismissed
Sunder Singh Vs Union Of India & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0020
Tribunals and Commissions10 Jun 2021Allowed/ Dismissed
Sunder Singh Vs Abhishek Singh & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0019
Tribunals and Commissions10 Jun 2021Disposed Of
Neelapu Purushottama Rao Vs Navodaya Vidyalaya Samithi & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0018
Tribunals and Commissions10 Jun 2021Disposed Of
K.J. Poulose Vs Union Of India & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0017
Tribunals and Commissions10 Jun 2021Disposed Of
Manoj R Vs Union Of India & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0016
Tribunals and Commissions09 Jun 2021
Patel Dineshkumar Dashrathbhai & Ors. Vs The Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0532
AT Act, 1985-Section 19Apprenticeship Rules, 1992-Schedule I, Rule 3(1), 7(1)Constitution of India-Article 14, 16
Tribunals and Commissions09 Jun 2021Dismissed
Patel Dineshkumar Dashrathbhai Vs Union Of India & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0023
Administrative Tribunals Act, 1985 — Section 19Apprenticeship Rule, 1992 — Rule 3(1), 7(1)Constitution Of India, 1949 — Article 14, 16
Tribunals and Commissions08 Jun 2021
John C.Varghese Vs The Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0536
Constitution of India-Articles 14 and 16
Tribunals and Commissions08 Jun 2021
K.P.Shanavas Vs The Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0524
Tribunals and Commissions08 Jun 2021
Kuldip N.Sharma Vs State Of Gujarat & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0562
Tribunals and Commissions08 Jun 2021
Deepak Kumar Shukla & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0560
Administrative Tribunal Act, 1985-Section 19
Tribunals and Commissions08 Jun 2021
Akash Kr. Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0555
Administrative Tribunal Act, 1985-Section 19CAT Procedure Rules 1987-Rule 15
Tribunals and Commissions08 Jun 2021Disposed Of
Deepak Kumar Shukla & Others Vs Union Of India & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0024