Tribunals and Commissions15 Jun 2021Disposed Of
Ravi Kumar Vs Northern Railway & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0056
Administrative Tribunals Act, 1985 — Section 19
COURT ARCHIVE
Central Administrative Tribunal judgments, 2021
1,586 judgments · page 32 of 80
Tribunals and Commissions15 Jun 2021Allowed
Duppala Apparao Vs Union Of India & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0038
Tribunals and Commissions15 Jun 2021Dismissed
Hasmukhlal Ramanlal Vakharia Vs Union Of India & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0029
Central Civil Services (Classification, Control & Appeal) Rules, 1965 — Rule 14
Tribunals and Commissions14 Jun 2021
Smt. Chotti Devi & Anr. Vs Sh. Ajay Kumar & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0459
Tribunals and Commissions14 Jun 2021
Anil Aggrawal Vs The Commissioner, North Delhi Municipal Corporation & Anr.
Central Administrative Tribunal · (2021) 06 CAT CK 0537
Tribunals and Commissions14 Jun 2021
S.K. Verma & Anr. Vs National Highway Authority Of India & Anr.
Central Administrative Tribunal · (2021) 06 CAT CK 0534
1994 AICTE RegulationsUGC Act-Section 23Constitution of India-Article 142
Tribunals and Commissions14 Jun 2021
Sushil Kumar Jain Vs South Delhi Municipal Corporation & Anr.
Central Administrative Tribunal · (2021) 06 CAT CK 0530
Tribunals and Commissions14 Jun 2021
Aashima Goyal Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0526
Constitution of India-Articles 14, 16
Tribunals and Commissions14 Jun 2021
Sunil Kumar Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 06 CAT CK 0563
Fundamental Rules-Fundamental Rule 56 (j)
Tribunals and Commissions14 Jun 2021
Dr. Arun Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0551
Tribunals and Commissions14 Jun 2021
Dr. Pawan Kumar Tomar Vs Durga Shanker Mishra & Anr.
Central Administrative Tribunal · (2021) 06 CAT CK 0550
Tribunals and Commissions14 Jun 2021Disposed Of
Dr. Arun Kumar Vs Union Of India & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0042
Tribunals and Commissions14 Jun 2021Dismissed
S.K. Verma & Others Vs National Highway Authority Of India
Central Administrative Tribunal · (2021) 06 CAT CK 0032
University Grants Commission Act, 1956 — Section 23Constitution Of India, 1949 — Article 142
Tribunals and Commissions14 Jun 2021Dismissed
Aashima Goyal Vs Union Of India & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0031
Constitution Of India, 1949 — Article 14, 16
Tribunals and Commissions14 Jun 2021Dismissed
Sushil Kumar Jain Vs South Delhi Municipal Corporation & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0030
Tribunals and Commissions14 Jun 2021Disposed Of
Sunil Kumar Vs Union Of India & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0027
Tribunals and Commissions14 Jun 2021Dismissed
Anil Aggrawal Vs Commissioner North Delhi Municipal Corporation
Central Administrative Tribunal · (2021) 06 CAT CK 0026
Tribunals and Commissions12 Jun 2021
Smt. Saroj Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0546
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions12 Jun 2021Disposed Of
Saroj Vs Union Of India & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0046
Tribunals and Commissions10 Jun 2021
Sudhanshu Nayak Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 06 CAT CK 0542
Constitution of India-Article 14(2), 342Scheduled Castes and Scheduled Tribes Orders (Amendment) Act, 2002Constitution (Scheduled Tribes) (Uttar Pradesh) Order, 1967