Tribunals and Commissions24 Jun 2021Disposed Of
Alex P. S. Vs General Manager, Canteen Store Department & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0066
COURT ARCHIVE
Central Administrative Tribunal judgments, 2021
1,586 judgments · page 30 of 80
Tribunals and Commissions23 Jun 2021
Iqbal Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0501
Indian Police Service (Appointment by Promotion) Regulations, 1955-Regulation 3
Tribunals and Commissions23 Jun 2021Disposed Of
Iqbal Vs Union Of India & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0061
Tribunals and Commissions22 Jun 2021
Satish Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0502
Tribunals and Commissions22 Jun 2021
Bipin Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0503
Tribunals and Commissions22 Jun 2021
Subrata Debnath Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0504
Tribunals and Commissions22 Jun 2021
Deepak Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0505
Tribunals and Commissions22 Jun 2021
Jyoti Sharma & Ors. Vs Delhi Subordinate Services Selection Board (DSSSB) & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0506
Tribunals and Commissions22 Jun 2021
Sachin Khare Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0507
Tribunals and Commissions22 Jun 2021
Monika Tomer Vs GNCTD & Anr.
Central Administrative Tribunal · (2021) 06 CAT CK 0508
Administrative Act, 1985-Section 19
Tribunals and Commissions22 Jun 2021
Chandan Mishra Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0509
Tribunals and Commissions22 Jun 2021
Sanjay Kumar Bhatnagar & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0510
Administrative Tribunal Act, 1985-Section 19
Tribunals and Commissions22 Jun 2021
Sanjeev Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0511
Tribunals and Commissions22 Jun 2021
Vikas Gupta & Anr. Vs South Delhi Municipal Corporation & Anr.
Central Administrative Tribunal · (2021) 06 CAT CK 0512
RPWD Act 2016-Section 33
Tribunals and Commissions22 Jun 2021Disposed Of
Sanjeev Kumar Vs Union Of India
Central Administrative Tribunal · (2021) 06 CAT CK 0098
Tribunals and Commissions21 Jun 2021
Shelja Dhama & Ors. Vs Lieutenant Governor Of Delhi & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0513
Constitution of India-Article 309Delhi School Education Rules, 1973-Rule 43CCS (Pension) Rules, 1972-rules 30
Tribunals and Commissions21 Jun 2021Allowed
Shelja Dhama & Others Vs Lieutenant Governor Of Delhi & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0062
Delhi School Education Rules, 1973 — Rule 43Constitution Of India, 1949 — Article 309
Tribunals and Commissions19 Jun 2021
Soran Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0514
IPC-Section 409, 504Cr.P.C.-Section 161Payment of Gratuity Act-Section 4(1), 4(6)
Tribunals and Commissions19 Jun 2021Allowed
Soran Singh Vs Union Of India & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0058
Indian Penal Code, 1860 — Section 409, 504Code Of Criminal Procedure, 1973 — Section 161Payment Of Gratuity Act, 1972 — Section 4(1), 4(6)
Tribunals and Commissions18 Jun 2021
Shri Mohd. Ahmed Vs The Commussioner, South Delhi Municipal Corporation & Anr.
Central Administrative Tribunal · (2021) 06 CAT CK 0515
FR-FR 56 (j)CCS (Pension) Rules, 1972-Rule 48