Tribunals and Commissions29 Jun 2021
A.K.Sahoo Vs Union Public Service Commission & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0480
RTI Act, 2005
COURT ARCHIVE
Central Administrative Tribunal judgments, 2021
1,586 judgments · page 28 of 80
Tribunals and Commissions29 Jun 2021
Sunil Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0481
A.T. Act, 1985-Section 19
Tribunals and Commissions29 Jun 2021
Hukam Chand Meena Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0482
Tribunals and Commissions29 Jun 2021
K.S. Rao Vs Secretary, Dept. Of Personnel & Training, Ministry Of Personnel, Pensioners & Pensioners Welfare North Block, New Delhi-110001 & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0088
Administrative Tribunals Act, 1985 — Section 11, 14(1), 14(2), 14(3), 19Inland Waterways Act, 1985 — Section 3, 11Constitution Of India, 1949 — Article 46, 323A
Tribunals and Commissions29 Jun 2021Partly Allowed
N N Lal Vs Union Of India & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0084
General Provident Fund (Central Services) Rules, 1960 — Rule 11, 11(4), 31, 32, 33
Tribunals and Commissions29 Jun 2021Dismissed
Ajay Patil Vs Union Of India & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0083
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions29 Jun 2021Disposed Of
Sunil Kumar Vs Union Of India & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0076
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions29 Jun 2021Disposed Of
Akash Bhardwaj Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0075
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions29 Jun 2021Dismissed
A.K. Sahoo Vs Union Public Service Commission And Ors
Central Administrative Tribunal · (2021) 06 CAT CK 0074
Tribunals and Commissions29 Jun 2021Disposed Of
Sudarsana Behera Vs Union Of India & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0073
Administrative Tribunals Act, 1985 — Section 19Constitution Of India, 1949 — Article 14, 16, 226
Tribunals and Commissions29 Jun 2021Dismissed
Maguni Sahu Vs Union Of India & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0072
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions28 Jun 2021
J. Sukumara Pillai Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0483
Indian Police Service (Appointment by Promotion) Regulations
Tribunals and Commissions28 Jun 2021
Niranjan Khuntia Vs Commissioner, Kendriya Vidyalaya Sangathan & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0484
Administrative Tribunals Act, 1985-Section 19Kendriya Vidyalaya Sangathan (Allotment of Residence) Rules, 1998-Rule 19
Tribunals and Commissions28 Jun 2021
Dharmendra Kumar Gond Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0485
Tribunals and Commissions28 Jun 2021
Yeshpal Gupta & Ors. Vs Shri Anil Kumar Singh
Central Administrative Tribunal · (2021) 06 CAT CK 0486
Tribunals and Commissions28 Jun 2021
Sunita Vs Lieutenant Governor Of Delhi & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0487
Tribunals and Commissions28 Jun 2021
Anil Verma Vs Union Of India
Central Administrative Tribunal · (2021) 06 CAT CK 0488
Tribunals and Commissions28 Jun 2021Allowed
Niranjan Khuntia Vs Commissioner, Kendriya Vidyalaya Sangathan, 18, Institutional Area, Saheed Jeet Singh Marg, New Delhi-110016
Central Administrative Tribunal · (2021) 06 CAT CK 0087
Administrative Tribunals Act, 1985 — Section 19Kendriya Vidyalaya Sangathan (Allotment Of Residence) Rules, 1998 — Rule 19
Tribunals and Commissions28 Jun 2021Disposed Of
Dharmendra Kumar Gond Vs Union Of India & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0068
Tribunals and Commissions28 Jun 2021Disposed Of
J.Sukumara Pillai, I.P.S Vs Union Of India & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0067