Tribunals and Commissions01 Jul 2021
Ankit Demta Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0501
COURT ARCHIVE
Central Administrative Tribunal judgments, 2021
1,586 judgments · page 27 of 80
Tribunals and Commissions01 Jul 2021Dismissed
Anita R Mishra Vs Lieutenant Governor Of Delhi & Others
Central Administrative Tribunal · (2021) 07 CAT CK 0017
Tribunals and Commissions01 Jul 2021Disposed Of
Suman Bala & Others Vs Vijay Kumar Dev & Others
Central Administrative Tribunal · (2021) 07 CAT CK 0016
Tribunals and Commissions01 Jul 2021Disposed Of
Dr. K.R. Chitra & Others Vs Union Of India & Others
Central Administrative Tribunal · (2021) 07 CAT CK 0009
Tribunals and Commissions30 Jun 2021
Sri H.S.Shivashankar Murthy Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0468
Administrative Tribunals Act, 1985-Section 19All India Services (Discipline and Appeal) Rules 1969-Rule 8, 12All India Services (Conduct) Rules, 1968-Rule 3, 9, 14(4)
Tribunals and Commissions30 Jun 2021
Sakuntala Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0469
Tribunals and Commissions30 Jun 2021
Jitendra Kumar Singh & Anr. Vs The General Manager & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0470
Tribunals and Commissions30 Jun 2021
Rajan C Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0471
Tribunals and Commissions30 Jun 2021
Anis Ahamed Vs The Commissioner & Anr.
Central Administrative Tribunal · (2021) 06 CAT CK 0472
Employees' Provident Funds & Miscellaneous Provisions Act, 1952
Tribunals and Commissions30 Jun 2021
V. Murugesa Pillai Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0473
Sexual Harassment of Women at Workplace Act, 2013-Section 3, 9, 11, 12, 13, 13(4), 16 and 17Railway Services (Conduct) Rules, 1966-Rule 3C, 3Railways Act-Sections 145(b), 146, 147
Tribunals and Commissions30 Jun 2021Disposed Of
Jitendra Kumar Singh & Others Vs General Manager, Southern Railway, Park Town PO, Chennai - 600 003 & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0090
Tribunals and Commissions30 Jun 2021Disposed Of
Rajan.C Vs Union Of India & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0089
Tribunals and Commissions30 Jun 2021Dismissed
Anis Ahamed Vs Commissioner Kendriya Vidyalaya Sangathan & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0082
Tribunals and Commissions30 Jun 2021Disposed Of
Shashikala Vs Union Of India & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0077
Tribunals and Commissions29 Jun 2021
Ajay Patil Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0474
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions29 Jun 2021
Sudarsana Behera Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0475
Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 14, 16, 226
Tribunals and Commissions29 Jun 2021
Narsingh Narain Lal Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0476
GPF (CS) Rules-Rule 11, 11(4), 31, 32, 33CCS (Pension) Rule, 1972CCS (Leave) Rules
Tribunals and Commissions29 Jun 2021
Maguni Sahu Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0477
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions29 Jun 2021
K.S.Rao Vs The Secretary, Dept. Of Personnel & Training & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0478
Administrative Tribunals Act, 1985-Section 19; Section 14(1); Section 14(2); Section 14(3)Inland Waterways Authority of India Act, 1985-Section 3; Section 11Companies Act 1956
Tribunals and Commissions29 Jun 2021
Akash Bhardwaj Vs Govt. of NCT of Delhi & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0479
Administrative Tribunals Act, 1985-Section 19