Tribunals and Commissions25 Jun 2021
Subhasree Pattanaik Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 06 CAT CK 0489
CCS (Conduct) Rules, 1964-Rule 3(1)(i), 3(1)(ii), 3(1)(iii)IPC-Section 302, 309Cr.-Section 235(1)
COURT ARCHIVE
Central Administrative Tribunal judgments, 2021
1,586 judgments · page 29 of 80
Tribunals and Commissions25 Jun 2021
Non Gazetted Govt. Officers' Association & Ors. Vs The Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0490
Tribunals and Commissions25 Jun 2021
Suresh Vs The Commissioner, NDMC & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0491
Tribunals and Commissions25 Jun 2021
Ravi Ranjan Kumar Sinha Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0492
Tribunals and Commissions25 Jun 2021
Yohannan Sanjeevan & Others Vs Union Of India & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0493
Tribunals and Commissions25 Jun 2021
Smt. Smita Jena Vs Amit Khare & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0494
Tribunals and Commissions25 Jun 2021
Kuldeep Singh Dabas Vs Govt. Of N.C.T. Of Delhi & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0495
Tribunals and Commissions25 Jun 2021
Srimanta Sahu Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0496
GPF Rules
Tribunals and Commissions25 Jun 2021Allowed
Srimanta Sahu Vs Union Of India & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0097
Tribunals and Commissions25 Jun 2021Allowed
Subhasree Pattanaik Vs Union Of India & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0096
Indian Penal Code, 1860 — Section 302, 309Code Of Criminal Procedure, 1973 — Section 235(1)Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)(i), 3(1)(iii)
Tribunals and Commissions25 Jun 2021Disposed Of
Smita Jena Vs Amit Khare & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0092
Tribunals and Commissions25 Jun 2021Disposed Of
Kuldeep Singh Dabas Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0085
Tribunals and Commissions25 Jun 2021Disposed Of
Ravi Ranjan Kumar Sinha Vs Union Of India & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0071
Tribunals and Commissions25 Jun 2021
Non Gazetted Govt. Officers' Association And Others Vs Union Of India & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0070
Tribunals and Commissions25 Jun 2021
Yohannan Sanjeevan & Others Vs Union Of India & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0069
Tribunals and Commissions24 Jun 2021
Retheesh Babu.P Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0497
Tribunals and Commissions24 Jun 2021
Alex P. S. Vs The General Manager & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0498
Tribunals and Commissions24 Jun 2021
Pan Singh Bisht Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 06 CAT CK 0499
Tribunals and Commissions24 Jun 2021Dismissed
Abhijat Srivastava Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0500
Constitution of India-Article 226
Tribunals and Commissions24 Jun 2021Dismissed
Abhijat Srivastava Vs Union Of India & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0095
Constitution Of India, 1949 — Article 226