Tribunals and Commissions18 Jun 2021
Vikas Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0516
COURT ARCHIVE
Central Administrative Tribunal judgments, 2021
1,586 judgments · page 31 of 80
Tribunals and Commissions18 Jun 2021
Hemant Kumar Deshlahare Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0517
GDS (Control and Employment) Rules, 2020-Rule 19
Tribunals and Commissions18 Jun 2021Disposed Of
Hemant Kumar Deshlahre Vs Union Of India & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0059
Gramin Dak Sevaks (Conduct And Engagement) Rules, 2020 — Rule 19
Tribunals and Commissions18 Jun 2021Dismissed
Mohd. Ahmed Vs Commussioner, South Delhi Municipal Corporation & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0045
Central Civil Services (Pension) Rules, 1972 — Rule 48, 56(j)
Tribunals and Commissions17 Jun 2021
Narayan Das Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0518
Constitution of India-Article 226Evidence Act
Tribunals and Commissions17 Jun 2021
K.V. Vijayan Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0519
IPS (Appointment by Promotion) Regulations, 1955-Regulation 3, 5
Tribunals and Commissions17 Jun 2021
Shridhar Samal & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0520
Administrative Tribunals Act, 1985-Section 19CS (MA) Rules 1944Swamys MA Rules-Rule 8
Tribunals and Commissions17 Jun 2021
Awdhesh Kumar Mishra Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0521
Tribunals and Commissions17 Jun 2021Allowed
Shridhar Samal & Others Vs Union Of India, Ministry Of Communication & IT & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0091
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions17 Jun 2021Dismissed
Narayan Das Vs Union Of India & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0086
Constitution Of India, 1949 — Article 226
Tribunals and Commissions17 Jun 2021Disposed Of
Awdhesh Kumar Mishra Vs Union Of India & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0047
Tribunals and Commissions17 Jun 2021Disposed Of
K.V. Vijayan Vs Union Of India & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0037
IPS (Appointment By Promotion) Regulations, 1955 — Regulation 3, 5, 5(2)
Tribunals and Commissions16 Jun 2021
Shri Raj Pal Vs Shri Rajiv Chaudhry & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0554
Tribunals and Commissions16 Jun 2021
Sagar & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0552
Tribunals and Commissions16 Jun 2021
Robin Singh Vs The Management Of East Delhi Municipal Corporation
Central Administrative Tribunal · (2021) 06 CAT CK 0545
Tribunals and Commissions16 Jun 2021Disposed Of
Robin Singh Vs Management Of East Delhi Municipal Corporation
Central Administrative Tribunal · (2021) 06 CAT CK 0044
Tribunals and Commissions15 Jun 2021
Hasmukhlal Ramanlal Vakharia Vs The Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0567
CCS (CCA) Rules, 1965-Rule 14
Tribunals and Commissions15 Jun 2021
Duppala Apparao Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0557
Tribunals and Commissions15 Jun 2021
Ravi Kumar Vs Northern Railway & Anr.
Central Administrative Tribunal · (2021) 06 CAT CK 0548
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions15 Jun 2021
Bablu Gupta & Anr. Vs S.K. Jain
Central Administrative Tribunal · (2021) 06 CAT CK 0547