Tribunals and Commissions08 Jun 2021Disposed Of
K.P. Shanavas Vs Union Of India & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0010
COURT ARCHIVE
Central Administrative Tribunal judgments, 2021
1,586 judgments · page 34 of 80
Tribunals and Commissions08 Jun 2021Disposed Of
John C.Varghese Vs Union Of India & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0009
Constitution Of India, 1949 — Article 14, 16
Tribunals and Commissions07 Jun 2021Disposed Of
Sureshkumar D. Dave & Others Vs Union Of India & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0015
Constitution Of India, 1949 — Article 14, 16
Tribunals and Commissions04 Jun 2021
Pintu Meena & Ors. Vs The Delhi Police & Anr.
Central Administrative Tribunal · (2021) 06 CAT CK 0527
Tribunals and Commissions04 Jun 2021
Rajan Kumar Thakur & Ors. Vs Delhi Subordinate Services Selection Board
Central Administrative Tribunal · (2021) 06 CAT CK 0566
Tribunals and Commissions04 Jun 2021
Swadesh Chatterjee Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0565
Tribunals and Commissions04 Jun 2021Disposed Of
Pintu Meena & Others Vs Delhi Police & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0013
Tribunals and Commissions03 Jun 2021
Venkata Ganesh Babu Vs Sri Gajanan Malya & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0543
Tribunals and Commissions03 Jun 2021
Rani Devi Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 06 CAT CK 0535
Hindu Adoption and Maintenance Act, 1966-Section 16, 16(2), 11(i), 12Registration Act, 1908-Section 17(3), 49(c)Indian Evidence Act, 1872
Tribunals and Commissions03 Jun 2021
V.V. Krishna Sarma Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0564
Tribunals and Commissions03 Jun 2021
Sanjay Kumar Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0559
Tribunals and Commissions03 Jun 2021
B. Chandran Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0556
Tribunals and Commissions03 Jun 2021Disposed Of
B. Chandran Vs Union Of India & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0034
Tribunals and Commissions03 Jun 2021Disposed Of
Sanjay Kumar Singh Vs Union Of India & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0033
Tribunals and Commissions03 Jun 2021Disposed Of
V.V. Krishna Sarma Vs Union Of India & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0025
Tribunals and Commissions03 Jun 2021Dismissed
Rani Devi Vs Union Of India & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0005
Hindu Adoptions And Maintenance Act, 1956 — Section 11(i), 12, 16, 16(2)Registration Act, 1908 — Section 17(3), 49(c)
Tribunals and Commissions02 Jun 2021
Shri Shivkumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0533
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions02 Jun 2021Dismissed
Shivkumar Vs Union Of India & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0008
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions01 Jun 2021
Dr. Arun Anirudhan V. Vs Sree Chitra Tirunal Institute for Medical Sciences and Technology & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0541
Service and Personnel Conduct Rules of the SCTIMST-Clauses (5), (9), (14) and (19) of Rule 6(A) of Chapter VII; Rule 13CCS (CCA) Rules, 1965-Rule 16(1), 16(1-A)Administrative Tribunals Act, 1985-Section 20
Tribunals and Commissions01 Jun 2021
Dr.K.P.Hamsakoya Vs The Union Territory Of Lakshadweep & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0540
Lakshadweep Panchayats Regulation, 1994-Section 38, 39(1), 39(2), 40(1), 40(2), 41(1), 41(2), 41(3), 44(2), 81(g)Lakshadweep Panchayats (Staff) Rules, 2012-Rule 7, 8Constitution of India-Article 243(G), 243(L)