Tribunals and Commissions21 May 2021
Smt. Santra Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2021) 05 CAT CK 0402
CCS (Pension) Rules, 1972-Rule 41, 54 (2)(iii)
COURT ARCHIVE
Central Administrative Tribunal judgments, 2021
1,586 judgments · page 37 of 80
Tribunals and Commissions21 May 2021
Pawan Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 05 CAT CK 0397
Public Premises (Eviction of Unauthorized Occupants) Act, 1971Allotment of Residences (Defence Pool Accommodation for Civilians in Defence Services) Rules, 1978-Rule 2(n), 8, Clause (v) of the Table
Tribunals and Commissions21 May 2021
Smt. Alka Anand Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 05 CAT CK 0395
Tribunals and Commissions21 May 2021Disposed Of
Alka Anand Vs Union Of India & Others
Central Administrative Tribunal · (2021) 05 CAT CK 0017
Tribunals and Commissions21 May 2021Dismissed
Meena Matai, Assistant (A.D), Group (C) Vs Union Of India & Others
Central Administrative Tribunal · (2021) 05 CAT CK 0016
Tribunals and Commissions21 May 2021Dismissed
Pawan Kumar Vs Union Of India & Others
Central Administrative Tribunal · (2021) 05 CAT CK 0015
Allotment Of Residences (Defence Pool Accommodation For Civilians In Defence Services) Rules, 1978 — Rule 2(n), 8
Tribunals and Commissions21 May 2021
Santra Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2021) 05 CAT CK 0014
Central Civil Services (Pension) Rules, 1972 — Rule 41, 54(2)(iii)
Tribunals and Commissions13 May 2021
Swadesh Chatterjee Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 05 CAT CK 0403
Tribunals and Commissions13 May 2021
Shri Janak Singh Vs Govt. Of Nct Of Delhi & Ors.
Central Administrative Tribunal · (2021) 05 CAT CK 0400
Tribunals and Commissions13 May 2021Disposed Of
Janak Singh Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2021) 05 CAT CK 0013
Tribunals and Commissions12 May 2021
Ms. Sneh Lata Sharma & Anr. Vs The Secretary & Ors.
Central Administrative Tribunal · (2021) 05 CAT CK 0389
Tribunals and Commissions12 May 2021
Yagya Datt Viduwa Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 05 CAT CK 0388
Tribunals and Commissions12 May 2021
Kapil Kumar Vs Jawahar Navodaya Vidyalaya & Anr.
Central Administrative Tribunal · (2021) 05 CAT CK 0409
Tribunals and Commissions12 May 2021
Ganga Prasad & Ors. Vs Mahanagar Telephone Nigam Ltd.
Central Administrative Tribunal · (2021) 05 CAT CK 0408
Tribunals and Commissions12 May 2021
Rajinder Singh Vs Council Of Scientific & Industrial Research & Anr.
Central Administrative Tribunal · (2021) 05 CAT CK 0407
Tribunals and Commissions12 May 2021
H.N.Shrinidhi Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 05 CAT CK 0390
Railway Establishment Code-Rule 1313, 1313(FR-22) (I)(a)(i) RII, IREC Vol.
Tribunals and Commissions12 May 2021
N.Kista Reddy (N.K.Reddy) Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 05 CAT CK 0401
Administrative Tribunals Act, 1985-Section 19CCS (RP) Rules, 2008
Tribunals and Commissions12 May 2021Disposed Of
Sneh Lata Sharma & Others Vs Secretary & Others
Central Administrative Tribunal · (2021) 05 CAT CK 0011
Tribunals and Commissions12 May 2021Disposed Of
Yagya Datt Viduwa Vs Union Of India & Others
Central Administrative Tribunal · (2021) 05 CAT CK 0010
Tribunals and Commissions12 May 2021Disposed Of
Rajinder Singh Vs Council Of Scientific & Industrial Research & Others
Central Administrative Tribunal · (2021) 05 CAT CK 0009