Tribunals and Commissions07 Apr 2021
Suresh Chander & Ors. Vs Employees Provident Fund Organization & Ors.
Central Administrative Tribunal · (2021) 04 CAT CK 0301
COURT ARCHIVE
Central Administrative Tribunal judgments, 2021
1,586 judgments · page 42 of 80
Tribunals and Commissions07 Apr 2021
Yatesh Kumar Sharma Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 04 CAT CK 0300
Tribunals and Commissions07 Apr 2021
Ram Babu Mahawar Vs North Delhi Municipal Corporation & Anr.
Central Administrative Tribunal · (2021) 04 CAT CK 0364
Tribunals and Commissions07 Apr 2021
Bijendra Kumar Vs Indian Council Of Medical Research & Anr.
Central Administrative Tribunal · (2021) 04 CAT CK 0361
Tribunals and Commissions07 Apr 2021
Dr. Soma Roy Vs Government Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2021) 04 CAT CK 0357
CCS(Conduct) Rules, 1964-Rule 3
Tribunals and Commissions07 Apr 2021
Madhu Bala Vs New Delhi Municipal Council & Anr.
Central Administrative Tribunal · (2021) 04 CAT CK 0350
Tribunals and Commissions07 Apr 2021
Manoj Kumar Mandal Vs South Delhi Municipal Corporation & Anr.
Central Administrative Tribunal · (2021) 04 CAT CK 0346
Tribunals and Commissions07 Apr 2021
Vijay Pal Singh Dalal Vs Government of NCT of Delhi & Ors.
Central Administrative Tribunal · (2021) 04 CAT CK 0342
Tribunals and Commissions07 Apr 2021
Mahaveer Vs E.D.M.C
Central Administrative Tribunal · (2021) 04 CAT CK 0336
Tribunals and Commissions07 Apr 2021
Dinesh Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 04 CAT CK 0327
Tribunals and Commissions07 Apr 2021
Rathod Anil Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 04 CAT CK 0322
Engineering Service Examination Rules, 2018
Tribunals and Commissions07 Apr 2021Disposed Of
Ram Babu Mahawar Vs North Delhi Municipal Corporation & Others
Central Administrative Tribunal · (2021) 04 CAT CK 0049
Tribunals and Commissions07 Apr 2021Disposed Of
Yatesh Kumar Sharma Vs Union Of India & Others
Central Administrative Tribunal · (2021) 04 CAT CK 0041
Tribunals and Commissions07 Apr 2021Disposed Of
Suresh Chander, SSSA, Group ‘C’ & Others Vs Employees Provident Fund Organization & Others
Central Administrative Tribunal · (2021) 04 CAT CK 0040
Tribunals and Commissions07 Apr 2021Dismissed
Rathod Anil Vs Union Of India & Others
Central Administrative Tribunal · (2021) 04 CAT CK 0033
Tribunals and Commissions07 Apr 2021Allowed
Dr. Soma Roy Vs Government Of NCT Of Delhi & Others
Central Administrative Tribunal · (2021) 04 CAT CK 0024
Central Civil Services Conduct Rules, 1964 — Rule 3
Tribunals and Commissions07 Apr 2021Disposed Of
Vijay Pal Singh Dalal Vs Government Of NCT Of Delhi & Others
Central Administrative Tribunal · (2021) 04 CAT CK 0023
Tribunals and Commissions07 Apr 2021Disposed Of
Manoj Kumar Mandal Vs South Delhi Municipal Corporation
Central Administrative Tribunal · (2021) 04 CAT CK 0015
Tribunals and Commissions06 Apr 2021
Ajay Kumar & Ors. Vs Shri Gyanesh Bharti
Central Administrative Tribunal · (2021) 04 CAT CK 0376
Tribunals and Commissions06 Apr 2021
Vivekanand Sharma Vs The Lt. Governor, Delhi & Ors.
Central Administrative Tribunal · (2021) 04 CAT CK 0373
CCS (Pension) Rules, 1972-Rule 56(j), 48