Tribunals and Commissions01 Apr 2021
Vijay Kumar Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 04 CAT CK 0297
COURT ARCHIVE
Central Administrative Tribunal judgments, 2021
1,586 judgments · page 44 of 80
Tribunals and Commissions01 Apr 2021
Smt. Laxmi Devi Sharma Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 04 CAT CK 0372
Tribunals and Commissions01 Apr 2021
Sanjay Kumar & Ors. Vs Chief Secretary & Ors.
Central Administrative Tribunal · (2021) 04 CAT CK 0371
Tribunals and Commissions01 Apr 2021
Shailendra Kumar Aggarwal & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 04 CAT CK 0366
Tribunals and Commissions01 Apr 2021
Ajay Goel Vs Sanjay Mitra & Anr.
Central Administrative Tribunal · (2021) 04 CAT CK 0354
Tribunals and Commissions01 Apr 2021
Sunil Jain Vs Commissioner Of Police & Ors.
Central Administrative Tribunal · (2021) 04 CAT CK 0351
Administrative Tribunals Act, 1985-Section 19POC Act-Section 7, 3CrPC-Section 195
Tribunals and Commissions01 Apr 2021Disposed Of
Vikash Dahiya Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2021) 04 CAT CK 0349
IPC-Section 420/120B/34FR-Rule 53(1)
Tribunals and Commissions01 Apr 2021
ASI (Exe.) Sunil Gaur Vs GNCT of Delhi & Anr.
Central Administrative Tribunal · (2021) 04 CAT CK 0348
Tribunals and Commissions01 Apr 2021
Ved Prakash Garg Vs Union Of India
Central Administrative Tribunal · (2021) 04 CAT CK 0345
Tribunals and Commissions01 Apr 2021
Jai Prakash & Ors. Vs All India Institute Of Medical Sciences
Central Administrative Tribunal · (2021) 04 CAT CK 0344
Tribunals and Commissions01 Apr 2021
Delhi Flood Control Workers Union (Regd.) Vs Government Of NCT Of Delhi & Anr.
Central Administrative Tribunal · (2021) 04 CAT CK 0340
Tribunals and Commissions01 Apr 2021
S.V. Chak & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 04 CAT CK 0337
Tribunals and Commissions01 Apr 2021
Kanchan Singh Vs The Raghvendra Singh & Ors.
Central Administrative Tribunal · (2021) 04 CAT CK 0328
Tribunals and Commissions01 Apr 2021
Vijay Kumar Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 04 CAT CK 0378
Tribunals and Commissions01 Apr 2021Disposed Of
S.V. Chak & Others Vs Union Of India & Others
Central Administrative Tribunal · (2021) 04 CAT CK 0030
Tribunals and Commissions01 Apr 2021Disposed Of
Kanchan Singh Vs Raghvendra Singh & Others
Central Administrative Tribunal · (2021) 04 CAT CK 0029
Tribunals and Commissions01 Apr 2021Dismissed
Vijay Kumar Vs Union Of India & Others
Central Administrative Tribunal · (2021) 04 CAT CK 0010
Tribunals and Commissions01 Apr 2021Disposed Of
Sanjay Kumar (Group-C) & Others Vs Chief Secretary, Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2021) 04 CAT CK 0008
Tribunals and Commissions01 Apr 2021Dismissed
Delhi Flood Control Workers Union (Regd.) & Others Vs Government Of NCT Of Delhi & Others
Central Administrative Tribunal · (2021) 04 CAT CK 0007
Tribunals and Commissions01 Apr 2021Disposed Of
Vikash Dahiya Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2021) 04 CAT CK 0006
Indian Penal Code, 1860 — Section 34, 120B, 420