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Judgment
3 paragraphs · 63 words
Applicant appeared in person and argued the case for some time. Learned proxy counsel Sh. Akash Aggrawal appeared on behalf of Sh. Hanu Bhaskar, learned counsel for the respondents.
After arguing for some time, applicant appearing in person sought permission of this Court to withdraw the OA with liberty to seek remedy as per law.
Permission is granted. OA stands dismissed as withdrawn.