Tribunals and CommissionsDivision Bench(2021) 03 CAT CK 0873

Mohammad Arif vs Delhi Subordinate Services Selection Board (DSSSB) & Anr.

Central Administrative Tribunal, Principal Bench, New Delhi · Decided on 4 March 2021

HON’BLE JUDGES
L. Narasimha Reddy, Chairman · Mohd. Jamshed, Member (A)
CASE NUMBER
O.A. No. 306/2021

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Judgment

3 paragraphs · 43 words

Justice L. Narasimha Reddy, Chairman:

Learned counsel for the applicant seeks permission of the Tribunal to withdraw the OA.

2.

Permission is accorded. The OA is dismissed as withdrawn. Pending MA also stands disposed of. There shall be no order as to costs.