Tribunals and CommissionsDivision Bench(2021) 03 CAT CK 0867

Sheela Vohra vs Anil Bajal & Ors.

Central Administrative Tribunal, Principal Bench, New Delhi · Decided on 5 March 2021

HON’BLE JUDGES
L. Narasimha Reddy, Chairman · Mohd. Jamshed, Member (A)
CASE NUMBER
C.P. No. 181/2020 in O.A. No. 2319/2019

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Judgment

3 paragraphs · 75 words

Hon’ble Mr. Justice L. Narasimha Reddy, Chairman:

This contempt case is filed alleging that the respondents did not comply with the order dated 29.02.2020 passed by this Tribunal in OA No. 2319/2019.

2.

Today it is reported by the learned counsel for the respondents that all the directions issued in the OA were complied with and the same is not disputed by Sh. M.K. Bhardwaj, learned counsel for the applicant. The contempt case is closed.