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Tribunals and CommissionsSingle Bench(2021) 03 CAT CK 0871

Smt. Rekha Yadav vs The General Manager & Ors.

Central Administrative Tribunal, Principal Bench, New Delhi · Decided on 9 March 2021

HON’BLE JUDGES
Aradhana Johri, Member (A)
CASE NUMBER
O.A. No. 2115/2020

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Judgment

1 paragraphs · 37 words

After arguing for some time, learned counsel for applicant seeks permission to withdraw the OA with liberty to file a better OA. Permission is granted with liberty to file a better OA. OA stands dismissed as withdrawn.