High Courts08 Mar 2021Allowed
Suman Agarwal Vs State Information Commissioner, Uttarakhand, Dehradun And Another
Uttarakhand High Court · (2021) 03 UK CK 0068
Right To Information Act, 2005 — Section 2(h), 6(1), 20(1)
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 403 of 1,060
High Courts08 Mar 2021Disposed Of
Abhishek Kumar Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 03 UK CK 0067
High Courts08 Mar 2021Disposed Of
Amandeep Chauhan Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 03 UK CK 0065
Code Of Criminal Procedure, 1973 — Section 91, 482
High Courts08 Mar 2021Disposed Of
Sumit Rana & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 03 UK CK 0064
Code Of Criminal Procedure, 1973 — Section 200, 202, 203, 401(2), 482
High Courts08 Mar 2021Dismissed
Vineet Kumar Modi Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 03 UK CK 0063
High Courts08 Mar 2021Disposed Of
Ramesh Chandra Pandey Vs Bhajan Singh
Uttarakhand High Court · (2021) 03 UK CK 0062
High Courts05 Mar 2021Allowed
Shakuntala Modern Junior High School Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 03 UK CK 0079
High Courts05 Mar 2021Dismissed
Nishar Hussain Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 03 UK CK 0078
High Courts05 Mar 2021Dismissed
Avid Hussain Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 03 UK CK 0077
High Courts05 Mar 2021Disposed Of
Dr. B.S. Gupta Medical Charitable Society & Another Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2021) 03 UK CK 0076
Central Universities Act, 2009 — Section 4(f)
High Courts05 Mar 2021Dismissed
Ishrar Mohammad Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 03 UK CK 0060
High Courts05 Mar 2021Dismissed
Saabri Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 03 UK CK 0059
High Courts05 Mar 2021
Vinod Sonkar Vs Municipal Corporation, Rudrapur
Uttarakhand High Court · (2021) 03 UK CK 0057
High Courts05 Mar 2021Dismissed
Kasim Hussain Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 03 UK CK 0056
High Courts05 Mar 2021Disposed Of
Mahipal Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 03 UK CK 0055
High Courts04 Mar 2021Disposed Of
Shyam Lal Vs District Magistrate, Udham Singh Nagar & Others
Uttarakhand High Court · (2021) 03 UK CK 0051
High Courts04 Mar 2021Disposed Of
Ali Jaan & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 03 UK CK 0050
Code Of Criminal Procedure, 1973 — Section 133, 147
High Courts04 Mar 2021Dismissed
Dayanand Shiksha Santhan U.P. Vs Chief Administrator Uttarakhand Housing Urban Development Authority Dehradun & Others
Uttarakhand High Court · (2021) 03 UK CK 0049
Uttar Pradesh Urban Planning And Regulation Act, 1973 — Section 41(3)Uttarakhand Urban And Country Planning & Development Act, 1973 — Section 37A(1)
High Courts04 Mar 2021Disposed Of
India Fly Safe Aviation Ltd Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 03 UK CK 0048
High Courts04 Mar 2021
Naveen Chandra Arya Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 03 UK CK 0047
Hindu Marriage Act, 1955 — Section 13B