High Courts17 Mar 2021Disposed Of
Lal Chandra Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 03 UK CK 0129
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 401 of 1,060
High Courts17 Mar 2021Disposed Of
Rahul Chaube Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 03 UK CK 0128
High Courts17 Mar 2021Disposed Of
Nisar Ahemed Vs Mukhtar Ahemed
Uttarakhand High Court · (2021) 03 UK CK 0127
Constitution Of India, 1950 — Article 227
High Courts17 Mar 2021Disposed Of
Suresh Chandra Goyal Vs State & Others
Uttarakhand High Court · (2021) 03 UK CK 0126
Code Of Civil Procedure, 1908 — Order 43 Rule 1(r) Constitution Of India, 1950 — Article 227
High Courts17 Mar 2021Dismissed
Vipin Chandra Joshi & Others Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2021) 03 UK CK 0125
High Courts17 Mar 2021Dismissed
Mohd. Ishtiyaq Vs Nainital Dugdh Utpadak Sahkari Sangh Limited & Others
Uttarakhand High Court · (2021) 03 UK CK 0124
High Courts17 Mar 2021Disposed Of
Nisar Ahmed Vs Mukhtar Ahmed
Uttarakhand High Court · (2021) 03 UK CK 0123
Uttar Pradesh Land Revenue Act, 1901 — Section 34, 35, 210, 219
High Courts17 Mar 2021Disposed Of
Ramesh Kumar Agarwal Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 03 UK CK 0122
Uttar Pradesh Industrial Area Development Act, 1976 — Section 11, 17
High Courts17 Mar 2021Disposed Of
Narayan Ram Vs Suresh Baini & Another
Uttarakhand High Court · (2021) 03 UK CK 0119
High Courts16 Mar 2021Disposed Of
Alle Imrana Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 03 UK CK 0118
High Courts15 Mar 2021Disposed Of
Nikesh Chandra Aggrawal Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 03 UK CK 0114
High Courts15 Mar 2021Disposed Of
Sanjay Kumar & Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 03 UK CK 0113
High Courts15 Mar 2021Dismissed
Prem Singh Vs Collector/District Magistrate, Tehri Garhwal
Uttarakhand High Court · (2021) 03 UK CK 0112
High Courts15 Mar 2021Dismissed
Hari Sharan Shankar Srivastava Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2021) 03 UK CK 0111
Code Of Criminal Procedure, 1973 — Section 195, 195(1)(b), 195(4), 340, 340(1)
High Courts15 Mar 2021Dismissed
Tejpal Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 03 UK CK 0110
High Courts15 Mar 2021Disposed Of
Dharmendra Singh Rana Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 03 UK CK 0109
High Courts15 Mar 2021Disposed Of
Dinesh Chandra Jakhmola Vs Uttarakhand Schedule Tribe Commission And Others
Uttarakhand High Court · (2021) 03 UK CK 0108
High Courts15 Mar 2021Disposed Of
Pradeep Kumar Mishra Vs Pankaj Upadhyaya And Another
Uttarakhand High Court · (2021) 03 UK CK 0103
Uttar Pradesh Land Revenue Act, 1901 — Section 41
High Courts15 Mar 2021Disposed Of
Ravinder Jugran Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2021) 03 UK CK 0102
High Courts15 Mar 2021
Lovepreet Singh And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 03 UK CK 0101