High Courts24 Mar 2021Disposed Of
Bhuwan C Bhatt & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 03 UK CK 0164
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 400 of 1,060
High Courts23 Mar 2021Disposed Of
Doiwala Sugar Company Limited & Others Vs Regional Provident Fund Commissioner & Others
Uttarakhand High Court · (2021) 03 UK CK 0159
Employees’ Provident Funds & Miscellaneous Provisions Act, 1952 — Section 7Q, 14B, 71
High Courts23 Mar 2021Dismissed
Momin Ali And Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 03 UK CK 0156
High Courts23 Mar 2021Disposed Of
Yashpal Singh Gangwar Vs Mukesh Mohan
Uttarakhand High Court · (2021) 03 UK CK 0153
High Courts23 Mar 2021Disposed Of
Dr. J.P. Gangwar Vs Vinay Kumar Chauhan And Another
Uttarakhand High Court · (2021) 03 UK CK 0152
High Courts22 Mar 2021Disposed Of
Rajendra Singh & Others Vs Masoom Ali Sarwar & Another
Uttarakhand High Court · (2021) 03 UK CK 0148
High Courts22 Mar 2021Disposed Of
Babli & Another Vs District Magistrate, Haridwar & Another
Uttarakhand High Court · (2021) 03 UK CK 0146
High Courts22 Mar 2021Disposed Of
Suresh Chand Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 03 UK CK 0145
High Courts22 Mar 2021Dismissed
M/s Raghav Food Products Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2021) 03 UK CK 0144
Uttarakhand Agricultural Produce Marketing (Development And Regulation) Act, 2011 — Section 27(c)(iii), 27(c)(iv), 28
High Courts22 Mar 2021Disposed Of
Yogesh Chandra Ghildiyal & Others Vs M.C. Joshi & Others
Uttarakhand High Court · (2021) 03 UK CK 0143
High Courts22 Mar 2021Disposed Of
Chandan Singh & Others Vs M.C. Joshi & Others
Uttarakhand High Court · (2021) 03 UK CK 0142
High Courts22 Mar 2021Allowed
Manjeet Pal Dawar Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 03 UK CK 0140
Excise Act, 1910 — Section 11(1)
High Courts22 Mar 2021Disposed Of
Om Ayurveda Medical College, Hospital And Research Centre Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 03 UK CK 0139
High Courts22 Mar 2021Disposed Of
Shivalik Institute Of Ayurveda And Research, Dehradun Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 03 UK CK 0138
High Courts22 Mar 2021Disposed Of
Matbar Singh Chauhan Vs Uttarkashi District Cooperative Bank And Another
Uttarakhand High Court · (2021) 03 UK CK 0137
High Courts22 Mar 2021Disposed Of
Lalit Mohan Joshi Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 03 UK CK 0136
High Courts18 Mar 2021Allowed
State Of Uttarakhand Vs U.P. Rajkiya Nirman Nigam Ltd
Uttarakhand High Court · (2021) 03 UK CK 0134
Indian Forest Act, 1927 — Section 61A, 61A(2), 61A(4)Code Of Civil Procedure, 1908 — Section 9Code Of Civil Procedure, 1908 — Order 41 Rule 31
High Courts18 Mar 2021Dismissed
Premchand Agarwal Vs Nagar Nigam, Haridwar & Others
Uttarakhand High Court · (2021) 03 UK CK 0133
Limitation Act, 1963 & mdash; Section 5
High Courts18 Mar 2021
Shivani & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 03 UK CK 0132
High Courts17 Mar 2021Disposed Of
Vidhay Kaur Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 03 UK CK 0131