High Courts06 Apr 2021Disposed Of
Dr. Vandana Dhami Vs Dr. Ranjan Srivastava & Others
Uttarakhand High Court · (2021) 04 UK CK 0011
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 398 of 1,060
High Courts06 Apr 2021Allowed
Leela Joshi & Others Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2021) 04 UK CK 0010
Code Of Criminal Procedure, 1973 — Section 202, 482Indian Penal Code, 1860 — Section 120B, 423, 494, 498A, 504, 506
High Courts06 Apr 2021Dismissed
State of Uttarakhand Vs Ramlakhan
Uttarakhand High Court · (2021) 04 UK CK 0009
Indian Penal Code, 1860 — Section 376Code Of Criminal Procedure, 1973 — Section 161, 164
High Courts05 Apr 2021Disposed Of
Rashid Ahmad @ Taufeeq Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 04 UK CK 0006
Code Of Criminal Procedure, 1973 — Section 233(3), 482
High Courts05 Apr 2021Allowed
Gaurav Kumar Mishra & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 04 UK CK 0005
Indian Penal Code, 1860 — Section 120B, 420Information Technology Act, 2000 — Section 66D
High Courts05 Apr 2021Allowed
Uttar Pradesh State Road Transport Corporation Vs Presiding Officer, Labour Court, Dehradun & Another
Uttarakhand High Court · (2021) 04 UK CK 0004
Uttar Pradesh Industrial Disputes Act, 1947 — Section 4K, 6(2A), 11AUttar Pradesh State Road Transport Corporation Employees (Other Than officers) Service Rule, 1981 — Rule 61Constitution Of India, 1950 — Article 136, 226
High Courts01 Apr 2021Disposed Of
Lalit Verma Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 04 UK CK 0003
Indian Penal Code, 1860 — Section 363, 366, 376(3)Protection Of Children From Sexual Offences, Act, 2012 — Section 3, 4
High Courts01 Apr 2021Disposed Of
Allure Consumer Products Pvt. Ltd Vs Bajaj Corp. Limited
Uttarakhand High Court · (2021) 04 UK CK 0002
High Courts01 Apr 2021Dismissed
Rajesh Sah And Others Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2021) 04 UK CK 0001
Indian Forest Act, 1927 — Section 2(2), 4, 6, 11, 11(2)(ii), 12, 15, 16, 17, 17(1), 18, 18(1), 18(2), 18(3), 19, 20, 22Right To Information Act, — Section 6Limitation Act, 1963 — Section 3, 4, 5, 6, 7, 8, 9, 10, 11, 12, 13, 14, 15, 16, 17, 18, 18(1), 18(2), 18(3), 19, 20, 21, 22, 23, 24, 28A, 29, 29(2), 40, 90, 91, 93
High Courts31 Mar 2021Dismissed
Shahid Vs Joint Magistrate, Roorkee, & Others
Uttarakhand High Court · (2021) 03 UK CK 0208
Wakf Act, 1995 — Section 83(1)
High Courts31 Mar 2021Dismissed
Sajid Vs Joint Magistrate, Roorkee, & Others
Uttarakhand High Court · (2021) 03 UK CK 0207
Wakf Act, 1995 — Section 83(1)
High Courts31 Mar 2021Dismissed
Haripriya Rautela Vs Chandra Shekar Bhatt & Others
Uttarakhand High Court · (2021) 03 UK CK 0205
High Courts31 Mar 2021Disposed Of
Uttaranchal College Of Technology And Bio-Medical Science Vs A.K. Jha
Uttarakhand High Court · (2021) 03 UK CK 0204
High Courts31 Mar 2021Disposed Of
Sanyogita Kumari Vs Pramod Dayal & Another
Uttarakhand High Court · (2021) 03 UK CK 0202
High Courts31 Mar 2021Dismissed
Anil Kumar Kakkar Vs Dr. J.L. Kaul & Others
Uttarakhand High Court · (2021) 03 UK CK 0201
Contempt Of Courts Act, 1971 — Section 20
High Courts26 Mar 2021Disposed Of
Vijay Singh Chauhan Vs Ministry of Petroleum & Natural Gas Govt. of India & Another
Uttarakhand High Court · (2021) 03 UK CK 0200
High Courts26 Mar 2021Allowed
Mausin Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 03 UK CK 0198
High Courts26 Mar 2021Disposed Of
Uttaranchal Dental & Medical Research Institute Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 03 UK CK 0197
Central Universities Act, 2009 — Section 4(f)
High Courts26 Mar 2021Dismissed
Vinod Uniyal Vs Adjudicating Authority/Assistant Director & Another
Uttarakhand High Court · (2021) 03 UK CK 0196
Foreign Exchange Management Act, 1999 — Section 17Foreign Exchange Management (Adjudication Proceedings & Appeal) Rules, 2000 — Rule 5
High Courts26 Mar 2021Disposed Of
Pawan Kumar & Others Vs District Magistrate, Nainital & Another
Uttarakhand High Court · (2021) 03 UK CK 0195