COURT ARCHIVE

Uttarakhand High Court judgments

21,184 judgments · page 399 of 1,060

High Courts26 Mar 2021Allowed

Pakesh Singh Vs State Of Uttarakhand

Uttarakhand High Court · (2021) 03 UK CK 0189

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 409, 420, 466, 467, 468, 471Constitution Of India, 1950 — Article 21

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High Courts26 Mar 2021Disposed Of

Ajay Sharma And Another Vs Deewan Housing Finance Corporation Limited And Another

Uttarakhand High Court · (2021) 03 UK CK 0188

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High Courts26 Mar 2021Disposed Of

Gurmeet Singh Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2021) 03 UK CK 0187

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High Courts26 Mar 2021Disposed Of

Jyotir Kumari Vs Commissioner, Garhwal Division & Others

Uttarakhand High Court · (2021) 03 UK CK 0186

Land Revenue Act, 1901 — Section 41

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High Courts26 Mar 2021Disposed Of

Bhawaan Sonaal Vs State Of Uttar Pradesh & Others

Uttarakhand High Court · (2021) 03 UK CK 0185

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High Courts25 Mar 2021Disposed Of

Prathvi Raj Arya Vs Prescribed Authority/Sub-Divisional Magistrate

Uttarakhand High Court · (2021) 03 UK CK 0193

Societies Registration Act, 1860 — Section 25(1)

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High Courts25 Mar 2021Disposed Of

Jangi Vs Navneet Pandey

Uttarakhand High Court · (2021) 03 UK CK 0190

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High Courts25 Mar 2021Disposed Of

M/s SCCPL-HCCPL (Joint Venture) Vs Mining Department, District Chamoli & Others

Uttarakhand High Court · (2021) 03 UK CK 0183

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High Courts25 Mar 2021Disposed Of

Pranav Kumar Vs Secretary, Uttarakhand School Education Board, Ram Nagar, Nainital And Another

Uttarakhand High Court · (2021) 03 UK CK 0182

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High Courts25 Mar 2021Dismissed/ Allowed

New India Assurance Company Limited And Others Vs Jeewanti Tiwari And Others

Uttarakhand High Court · (2021) 03 UK CK 0178

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High Courts24 Mar 2021Dismissed

Nathu Ram Vs Additional District Magistrate (Finance And Revenue), Haridwar And Others

Uttarakhand High Court · (2021) 03 UK CK 0175

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High Courts24 Mar 2021Disposed Of

Sandeep Kathyat Vs Union Of India And Others

Uttarakhand High Court · (2021) 03 UK CK 0174

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High Courts24 Mar 2021Disposed Of

Prakash Chandra Pathak Vs State Of Uttar Pradesh And Others

Uttarakhand High Court · (2021) 03 UK CK 0173

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High Courts24 Mar 2021Disposed Of

Dr. Niharika Verma Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2021) 03 UK CK 0172

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High Courts24 Mar 2021Disposed Of

Veena Devi Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2021) 03 UK CK 0171

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High Courts24 Mar 2021Disposed Of

Reena Panwar Vs Mussoorie Dehradun Development Authority

Uttarakhand High Court · (2021) 03 UK CK 0170

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High Courts24 Mar 2021Dismissed

Shoorbeer Singh Vs Director Rehabilitation, Tehri Dam Project And Another

Uttarakhand High Court · (2021) 03 UK CK 0169

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High Courts24 Mar 2021Dismissed

Dhani And Others Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2021) 03 UK CK 0168

Land Acquisition Act, 1894 — Section 28A

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High Courts24 Mar 2021Disposed Of

Medhani Prasad Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2021) 03 UK CK 0167

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High Courts24 Mar 2021Disposed Of

Jagannath Arora & Others Vs Anand Vardhan & Another

Uttarakhand High Court · (2021) 03 UK CK 0165

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