COURT ARCHIVE

Uttarakhand High Court judgments

21,184 judgments · page 397 of 1,060

High Courts12 Apr 2021Disposed Of

Manoj Saxena & Another Vs Bank Of Baroda & Another

Uttarakhand High Court · (2021) 04 UK CK 0043

Securitisation And Reconstruction Of Financial Assets Andenforcement Of Security Interest Act, 2002 — Section 13(3A), 14(1)

High Courts12 Apr 2021Disposed Of

Vijay Kumar Gupta Vs Commissioner Of Income Tax & Others

Uttarakhand High Court · (2021) 04 UK CK 0042

Income Tax Act 1961 — Section 143(3), 246

High Courts12 Apr 2021Allowed

Sanjeev Kumar Akash Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2021) 04 UK CK 0041

Code Of Criminal Procedure, 1973 — Section 167, 167(2)(a)(i)Uttar Pradesh Jail (Group A And B) Service Rules, 1982 — Rule 3(k), 5(6), 14, 15, 16Constitution Of India, 1950 — Article 21

High Courts12 Apr 2021Disposed Of

M/s Jeevan Rekha Hospital Vs Employees State Insurance Corporation & Others

Uttarakhand High Court · (2021) 04 UK CK 0039

Employees State Insurance Act, 1948 — Section 45A, 45G(3)(x), 75

High Courts09 Apr 2021Allowed

Bharat Petroleum Corporation Limited Vs District Magistrate, Dehradun & Others

Uttarakhand High Court · (2021) 04 UK CK 0035

Petroleum Rules, 2002 — Rule 144, 150(1)

High Courts08 Apr 2021Dismissed

Puran Lal Bhanu Alias Puran Vs Ram Singh And Another

Uttarakhand High Court · (2021) 04 UK CK 0034

Uttar Pradesh Zamindari Abolition And Land Reforms Act, 1950 — Section 331, 331AUttar Pradesh Land Revenue Act, 1901 — Section 44Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(r)

High Courts08 Apr 2021Disposed Of

Dharam Singh Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2021) 04 UK CK 0033

High Courts08 Apr 2021Disposed Of

Lajwanti Vs Rakesh And Others

Uttarakhand High Court · (2021) 04 UK CK 0030

Code Of Civil Procedure, 1908 — Order 39 Rule 2A

High Courts07 Apr 2021Dismissed

Saheen Saifi Vs District Magistrate, Udham Singh Nagar & Others

Uttarakhand High Court · (2021) 04 UK CK 0029

Constitution Of India, 1950 — Article 226

High Courts07 Apr 2021Disposed Of

Aero Infracon Vs Union Of India & Others

Uttarakhand High Court · (2021) 04 UK CK 0028

High Courts07 Apr 2021Disposed Of

Daulat Singh Vs State Of Uttarakhand And Another

Uttarakhand High Court · (2021) 04 UK CK 0027

High Courts06 Apr 2021Disposed Of

Hemvati Nandan Bahuguna Garhwal University Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2021) 04 UK CK 0022

High Courts06 Apr 2021Dismissed

Shailendra Ghai Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2021) 04 UK CK 0021

High Courts06 Apr 2021

Phool Singh & Others Vs Chief Revenue Commissioner Uttarakhand, Bench Dehradun & Others

Uttarakhand High Court · (2021) 04 UK CK 0020

Uttar Pradesh Zamindari Abolition And Land Reforms Act, 1950 — Section 333

High Courts06 Apr 2021Dismissed

Jai Nand Joshi Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2021) 04 UK CK 0019

High Courts06 Apr 2021Disposed Of

Niranjan Singh Vs State Of Uttarakhand And Another

Uttarakhand High Court · (2021) 04 UK CK 0018

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 354, 354B, 506

High Courts06 Apr 2021Disposed Of

Shyam Singh And Others Vs State Of Uttarakhand And Another

Uttarakhand High Court · (2021) 04 UK CK 0017

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 147, 148, 307, 308, 323, 324, 504, 506

High Courts06 Apr 2021Disposed Of

Mehar Singh Vs Chandra Shekhar Bhatt & Others

Uttarakhand High Court · (2021) 04 UK CK 0015

High Courts06 Apr 2021Disposed Of

Balbir Singh & Others Vs Chandra Shekhar Bhatt & Others

Uttarakhand High Court · (2021) 04 UK CK 0014

High Courts06 Apr 2021Dismissed

Shiv Kumar & Another Vs R.K. Kunwar

Uttarakhand High Court · (2021) 04 UK CK 0013