High Courts18 May 2021Disposed Of
Kiran Singh Fartyal Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 05 UK CK 0039
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 395 of 1,060
High Courts18 May 2021Disposed Of
Shaheen Parveen Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 05 UK CK 0038
Indian Penal Code, 1860 — Section 147, 182, 323, 354, 504, 506Code Of Criminal Procedure, 1973 — Section 164
High Courts17 May 2021Allowed
Rahish & Others Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 05 UK CK 0037
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 392, 411, 506Constitution Of India, 1950 — Article 21
High Courts17 May 2021Dismissed
Abhay Kumar Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2021) 05 UK CK 0036
Indian Penal Code, 1860 — Section 120B, 403, 419, 420, 467, 468, 471, 506Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 267, 270
High Courts17 May 2021Allowed
Canara Bank (Erstwhile Syndicate Bank) Vs Shankar Pandey
Uttarakhand High Court · (2021) 05 UK CK 0035
Payment of Gratuity Act, 1972 — Section 4, 7(7)
High Courts17 May 2021Allowed
Canara Bank (Erstwhile Syndicate Bank) Vs Chandra Prakash Bisht
Uttarakhand High Court · (2021) 05 UK CK 0034
Payment of Gratuity Act, 1972 — Section 4, 7(7)
High Courts13 May 2021Disposed Of
M/s Shagun Emporium & Others Vs Bank of Baroda & Another
Uttarakhand High Court · (2021) 05 UK CK 0033
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(3A), 14(1)
High Courts13 May 2021Disposed Of
M/s Shagun Saree & Others Vs Bank of Baroda & Another
Uttarakhand High Court · (2021) 05 UK CK 0032
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(3A), 14(1)
High Courts13 May 2021Disposed Of
Trilok Semwal Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 05 UK CK 0031
High Courts13 May 2021Disposed Of
M/s B.K. Industries & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 05 UK CK 0029
High Courts13 May 2021Disposed Of
Minakshi Sharma Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 05 UK CK 0028
High Courts11 May 2021Partly Allowed
Heeraman Mandal Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 05 UK CK 0026
Indian Penal Code, 1860 — Section 366, 376, 376(1)Code Of Criminal Procedure, 1973 — Section 164, 313, 374(2)
High Courts11 May 2021Allowed
David Morrison Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 05 UK CK 0025
Code Of Criminal Procedure, 1973 — Section 439, 441, 445Indian Penal Code, 1860 — Section 120B, 420Information Technology Act, 2000 — Section 66Foreigners Act, 1946 — Section 14
High Courts11 May 2021Disposed Of
Navin Parihar Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 05 UK CK 0024
High Courts10 May 2021Partly Allowed
Deshraj @ Dehsi Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 05 UK CK 0022
Code Of Criminal Procedure, 1973 — Section 207, 313Indian Penal Code, 1860 — Section 307Indian Forest Act, 1927 — Section 26
High Courts10 May 2021Partly Allowed
Ajay Prashad @ Ajay Kumar Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 05 UK CK 0021
Code Of Criminal Procedure, 1973 — Section 207, 313Indian Penal Code, 1860 — Section 360, 363, 366
High Courts10 May 2021Allowed
Dilawar @ Sonu Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 05 UK CK 0020
Indian Penal Code, 1860 — Section 376Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 2(12), 12, 12(1), 102
High Courts10 May 2021Allowed
Asha Ram Ghansela Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 05 UK CK 0019
Uttarakhand School Education Act, 2006 — Section 24
High Courts10 May 2021Disposed Of
Kushal Ram Tamta Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 05 UK CK 0018
Indian Penal Code, 1860 — Section 323, 504, 506
High Courts10 May 2021Disposed Of
Naveen Chandra Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 05 UK CK 0017
Indian Penal Code, 1860 — Section 353, 427, 504