High Courts07 May 2021Disposed Of
Rajat Kumar & Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 05 UK CK 0015
Indian Penal Code, 1860 — Section 307, 323, 326, 504, 506
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 396 of 1,060
High Courts07 May 2021Disposed Of
Harjot Singh And Two Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 05 UK CK 0014
Indian Penal Code, 1860 — Section 323, 498A, 506Dowry Prohibition Act, 1961 — Section 3, 4
High Courts06 May 2021
Sandeep Kumar Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 05 UK CK 0013
Indian Penal Code, 1860 — Section 376(2)(n), 376(3), 506Protection Of Children From Sexual Offences Act, 2012 — Section 5L, 6Code Of Criminal Procedure, 1973 — Section 161, 164
High Courts06 May 2021Dismissed
Narendra Singh & Another Vs Deewan Singh & Others
Uttarakhand High Court · (2021) 05 UK CK 0012
Code Of Civil Procedure, 1908 — Section 80, 80(2), 115Uttar Pradesh Zamindari Abolition And Land Reforms Act, 1950 — Section 209, 229BCode Of Civil Procedure, 1908 — Order 7 Rule 11
High Courts06 May 2021Disposed Of
Prem Singh Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2021) 05 UK CK 0011
High Courts06 May 2021Disposed Of
Ramesh Chandra Chamoli Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2021) 05 UK CK 0010
High Courts06 May 2021Disposed Of
Ravi Prakash Mishra Vs ICFAI University Dehradun & Others
Uttarakhand High Court · (2021) 05 UK CK 0008
High Courts05 May 2021Allowed
Committee Of Management & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 05 UK CK 0009
Uttar Pradesh Cooperative Societies Act, 1965 — Section 4, 7, 9, 17, 28, 29, 29(5), 37, 56, 57, 58, 98, 98(2)(a), 128Indian Contract Act, 1872 — Section 201, 202, 208Transfer Of Property Act, 1882 — Section 53A, 111
High Courts05 May 2021
Manoj Kumar & Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 05 UK CK 0005
Indian Penal Code, 1860 — Section 279, 427
High Courts04 May 2021Partly Allowed
Babu Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 05 UK CK 0004
Wild Life (Protection) Act, 1972 — Section 39, 50(4), 51, 55Code Of Criminal Procedure, 1973 — Section 190, 190(a)(1), 190(b)(1), 190(c)(1), 193, 195, 196, 197, 198, 199, 207, 313, 460(e), 461(k), 462, 464, 464(1), 465, 537Prevention Of Corruption Act, 1947 — Section 5, 5(4)
High Courts04 May 2021Allowed
Karam Singh Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 05 UK CK 0003
Constitution Of India, 1950 — Article 311
High Courts04 May 2021Dismissed
Suman Kishor Tamta Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 05 UK CK 0002
Uttarakhand Police Act, 2007 — Section 85, 85(h), 85(j)Indian Police Act, 1861 — Section 86, 86(2)Code Of Criminal Procedure, 1973 — Section 154
High Courts04 May 2021Disposed Of
Deepak Jain Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 05 UK CK 0001
Indian Penal Code, 1860 — Section 307, 506
High Courts22 Apr 2021Dismissed
Dr. Aditya Kumar Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 04 UK CK 0050
High Courts20 Apr 2021Disposed Of
Amit Giri Goswami Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 04 UK CK 0049
High Courts20 Apr 2021Disposed Of
M/s Jindal Vegetable Products Limited Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 04 UK CK 0048
High Courts20 Apr 2021Disposed Of
Roshan Jahan Vs K.K. Upadhayay
Uttarakhand High Court · (2021) 04 UK CK 0047
High Courts19 Apr 2021Disposed Of
Vinay Gupta Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 04 UK CK 0046
Indian Penal Code, 1860 — Section 307
High Courts16 Apr 2021Disposed Of
Km. Prachi (Female) & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 04 UK CK 0045
Uttarakhand Recruitment To Services (Age Limit) Rules, 2004 — Rule 5
High Courts12 Apr 2021Dismissed
Dr. Dharmendra Kumar Shahi Vs Board Of Management And Another
Uttarakhand High Court · (2021) 04 UK CK 0044