High Courts24 May 2021Dismissed
M/s Jaiveer Bhadreshwar Construction And Others Vs Chief Executive Officer, Uttarakhand Rural Road And Others
Uttarakhand High Court · (2021) 05 UK CK 0060
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 394 of 1,060
High Courts24 May 2021Disposed Of
Dinesh Chandra & Another Vs District Magistrate & Others
Uttarakhand High Court · (2021) 05 UK CK 0059
High Courts21 May 2021Dismissed
Mohd. Parvez Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 05 UK CK 0058
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(xxiii-a), 2(vii-a), 8, 20, 20(b)(ii), 37, 37(1)(b), 42, 42(1), 42(1)(a), 42(1)(b), 42(1)(c), 42(1)(d), 42(2), 55
High Courts21 May 2021Allowed
Krishna Pal Singh & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 05 UK CK 0057
High Courts21 May 2021Disposed Of
Darwan Shailani Vs Union Of India & Another
Uttarakhand High Court · (2021) 05 UK CK 0055
High Courts21 May 2021Disposed Of
Sumitra Bisht Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 05 UK CK 0054
High Courts20 May 2021Allowed
Himanshu Sharma Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 05 UK CK 0053
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 323, 365, 367Constitution Of India, 1950 — Article 21
High Courts20 May 2021Disposed Of
Manoj Kumar Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 05 UK CK 0052
High Courts20 May 2021Disposed Of
Satyapal Tyagi Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 05 UK CK 0051
High Courts20 May 2021Disposed Of
Yuvika Garg Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 05 UK CK 0050
High Courts20 May 2021Disposed Of
J.D. Builders A Partnership Firm Vs HQ Chief Engineer Central Command & Others
Uttarakhand High Court · (2021) 05 UK CK 0049
High Courts20 May 2021Dismissed
Swami Shukdevanand Trust & Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 05 UK CK 0048
Code Of Civil Procedure, 1908 — Order 39 Rule 2AConstitution Of India, 1950 — Article 226
High Courts20 May 2021Disposed Of
M/s Dwarika Hotel And Resort And Others Vs Pubjab National Bank Head Office And Others
Uttarakhand High Court · (2021) 05 UK CK 0047
High Courts19 May 2021Allowed
Mohit @ Monu Vs @Hash State Of Uttarakhand
Uttarakhand High Court · (2021) 05 UK CK 0046
Indian Penal Code, 1860 — Section 34, 201, 302
High Courts19 May 2021Allowed
Canara Bank (Erstwhile Syndicate Bank) & Others Vs Babu Ram Kashyap & Others
Uttarakhand High Court · (2021) 05 UK CK 0045
Payment Of Gratuity Act, 1972 — Section 7(7)
High Courts19 May 2021Disposed Of
M/s Jai Ganga Trading Company Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 05 UK CK 0044
Uttarakhand Minerals (Prevention Of Illegal Mining, Transportation & Storage) Rules, 2020 — Rule 13
High Courts19 May 2021Disposed Of
Dr. Laxman Singh Brijwal Vs Union Of India & Others
Uttarakhand High Court · (2021) 05 UK CK 0043
High Courts19 May 2021Dismissed
Mamta Kalura Vs District Magistrate, Uttarkashi & Others
Uttarakhand High Court · (2021) 05 UK CK 0042
High Courts19 May 2021Disposed Of
Perminder Singh And Four Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 05 UK CK 0041
Indian Penal Code, 1860 — Section 323, 452, 498, 504, 506
High Courts18 May 2021Dismissed
Rohit Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 05 UK CK 0040
Indian Penal Code, 1860 — Section 34, 120B, 201, 302Code Of Criminal Procedure, 1973 — Section 313