High Courts12 Mar 2021Disposed Of
Harjinder Singh Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 03 UK CK 0099
Uttarakhand Minerals (Prevention Of Illegal Mining, Transportation And storage) Rules, 2005 — Rule 14
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 402 of 1,060
High Courts12 Mar 2021Disposed Of
Prathama Mobile And Confectionary Vs State Bank Of India & Others
Uttarakhand High Court · (2021) 03 UK CK 0098
High Courts12 Mar 2021Disposed Of
Ram Prakash Yadav And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 03 UK CK 0097
High Courts12 Mar 2021Disposed Of
Gram Sabha Village-Melkande Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 03 UK CK 0096
High Courts12 Mar 2021Disposed Of
Shikhsa Devi Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 03 UK CK 0095
High Courts12 Mar 2021Dismissed
Kuwar Pal Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 03 UK CK 0094
Indian Veterinary Council Act, 1984 — Section 30
High Courts12 Mar 2021Disposed Of
Madan Lal Huriya Vs Registrar, Cooperative Societies Uttarakhand & Others
Uttarakhand High Court · (2021) 03 UK CK 0093
Uttarakhand Cooperatives Societies Rules, 2004 — Rule 418
High Courts10 Mar 2021Disposed Of
Umesh Chandra Vs District Magistrate, Nainital & Others
Uttarakhand High Court · (2021) 03 UK CK 0092
High Courts10 Mar 2021Disposed Of
Annpurna Cold Storage & Ice Factory Vs Union Bank Of India
Uttarakhand High Court · (2021) 03 UK CK 0091
High Courts10 Mar 2021Dismissed
Ramesh Chandra & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 03 UK CK 0090
Uttarakhand Gaur Khanij Niti, 2015 — Section 5, 6(3)(a)
High Courts10 Mar 2021Disposed Of
Suraj Prakash Thapliyal Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 03 UK CK 0086
Uttar Pradesh Zamindari Abolition And Land Reforms Act, 1950 — Section 122B
High Courts10 Mar 2021Dismissed
M/s Shree Jagdamba Oil Carrier Vs Hindustan Petroleum Corporation Ltd. & Others
Uttarakhand High Court · (2021) 03 UK CK 0085
Constitution Of India, 1950 — Article 226
High Courts09 Mar 2021Disposed Of
M/s Vantage Biotech Pvt. Ltd Vs Union Of India & Others
Uttarakhand High Court · (2021) 03 UK CK 0083
High Courts09 Mar 2021Disposed Of
Kumaun Lok Kalakar Mahasanghatan Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2021) 03 UK CK 0082
Constitution Of India, 1950 — Article 226
High Courts09 Mar 2021Disposed Of
Chandrakala Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 03 UK CK 0075
High Courts09 Mar 2021Disposed Of
Sumita Uniyal Vs Managing Director Uttarakhand Transport Corporation, Dehradun & Others
Uttarakhand High Court · (2021) 03 UK CK 0074
High Courts08 Mar 2021Dismissed
Resizone Buildwell Pvt. Ltd. Vs Director General Of Anti Profiteering, Taxes And Customs Department Of Revenue, Ministry Of Finance And Others
Uttarakhand High Court · (2021) 03 UK CK 0073
Central Goods And Services Tax Act, 2017 — Section 70Central Goods And Services Tax Rules, 2017 — Rule 132
High Courts08 Mar 2021Disposed Of
M/s Aum Publication Vs Union Bank Of India
Uttarakhand High Court · (2021) 03 UK CK 0071
High Courts08 Mar 2021Disposed Of
Vikas Kumar Chauhan Vs Mussoorie-Dehradun Development Authority & Others
Uttarakhand High Court · (2021) 03 UK CK 0070
High Courts08 Mar 2021Disposed Of
Manoj Aswal Vs Secretary Department Of Education & Others
Uttarakhand High Court · (2021) 03 UK CK 0069