High Courts04 Mar 2021Disposed Of
Shashi Krishna Baral Vs P.K. Hatwal
Uttarakhand High Court · (2021) 03 UK CK 0045
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 404 of 1,060
High Courts04 Mar 2021Allowed
Arvind Kanswal Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2021) 03 UK CK 0044
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
High Courts04 Mar 2021Allowed
Gunjan Bisht Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 03 UK CK 0042
Indian Penal Code, 1860 — Section 420
High Courts03 Mar 2021Dismissed
Ramesh Nagarkoti Vs Kedar Datt Purohit
Uttarakhand High Court · (2021) 03 UK CK 0080
Negotiable Instruments Act, 1881 — Section 118, 118(a), 138, 139, 140, 141Code Of Criminal Procedure, 1973 — Section 204, 313, 437AEvidence Act, 1872 — Section 3, 4, 114
High Courts03 Mar 2021Dismissed
Saroj And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 03 UK CK 0043
Land Revenue Act, 1901 — Section 34, 171, 202Code Of Criminal Procedure, 1973 — Section 211
High Courts03 Mar 2021Dismissed
Mayfair Residents Welfare Association Vs Mussoorie Dehradun Development Authority
Uttarakhand High Court · (2021) 03 UK CK 0041
Uttarakhand Urban And Country Planning & Development Act, 1973 — Section 7B(4)
High Courts03 Mar 2021Disposed Of
Kashmir Singh & Another Vs Bank Of Baroda & Others
Uttarakhand High Court · (2021) 03 UK CK 0039
Uttar Pradesh Zamindari Abolition And Land Reforms Act, 1950 — Section 284, 286
High Courts03 Mar 2021Dismissed
Nandan Singh Vs Nainital District Co-Operative Bank And Others
Uttarakhand High Court · (2021) 03 UK CK 0038
High Courts03 Mar 2021Dismissed
Surendra Singh Rana Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 03 UK CK 0037
High Courts03 Mar 2021Disposed Of
Anand Singh Dhalia Vs District Magistrate, Nainital & Others
Uttarakhand High Court · (2021) 03 UK CK 0036
High Courts03 Mar 2021Disposed Of
Raj Kumar Grover Vs Sachin Mehrotra
Uttarakhand High Court · (2021) 03 UK CK 0035
Uttar Pradesh Urban Buildings (Regulation Of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a), 22
High Courts03 Mar 2021Dismissed
Dr. Tej Bahadur Singh Vs Manoj Chandran & Others
Uttarakhand High Court · (2021) 03 UK CK 0034
High Courts03 Mar 2021Disposed Of
Rajendra Singh Panwar Vs M. V. Nair
Uttarakhand High Court · (2021) 03 UK CK 0032
Credit Information Companies (Regulation) Act, 2005 — Section 21
High Courts03 Mar 2021Disposed Of
Dr. Susheel Kumar Sharma Vs S. Ramaswami & Others
Uttarakhand High Court · (2021) 03 UK CK 0030
High Courts03 Mar 2021Disposed Of
Kailash Singh & Another Vs Union Of India & Another
Uttarakhand High Court · (2021) 03 UK CK 0029
High Courts02 Mar 2021Disposed Of
Aryan Chand Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 03 UK CK 0028
High Courts02 Mar 2021Allowed
B.S.M. Charitable Trust Vs First Departmental Appellate Authority & Others
Uttarakhand High Court · (2021) 03 UK CK 0027
Right To Information Act, 2005 — Section 2(h)Registration Act, 1908 — Section 51
High Courts02 Mar 2021Allowed
Kartik Vs Madan Singh And Others
Uttarakhand High Court · (2021) 03 UK CK 0026
Code Of Civil Procedure, 1908 — Order 41 Rule 27
High Courts02 Mar 2021Dismissed
Chandan Singh Nagarkoti Vs Managing Director Uttarakhand Power Corporatoin Ltd. And Others
Uttarakhand High Court · (2021) 03 UK CK 0025
High Courts02 Mar 2021Dismissed
Sanjay Kumar Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 03 UK CK 0024