High Courts02 Mar 2021Allowed
Parasnath Pandey Vs Uttarakhand Forest Development Corporation & Others
Uttarakhand High Court · (2021) 03 UK CK 0023
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 405 of 1,060
High Courts02 Mar 2021Disposed Of
Vimal Prakash Vs Iva Ashish Srivastava
Uttarakhand High Court · (2021) 03 UK CK 0022
High Courts02 Mar 2021Disposed Of
Sohan Lal Kanswal And Others Vs Iva Ashish Srivastava
Uttarakhand High Court · (2021) 03 UK CK 0021
High Courts02 Mar 2021Disposed Of
Jagjivan Ram Vs Harbansh Singh Chug And Another
Uttarakhand High Court · (2021) 03 UK CK 0020
Uttar Pradesh Zamindari Abolition And Land Reforms Act, 1950 — Section 122B
High Courts02 Mar 2021Disposed Of
Tahir Hasan Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 03 UK CK 0019
High Courts02 Mar 2021Disposed Of
Dr. Shipra Suyal & Others Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2021) 03 UK CK 0018
High Courts02 Mar 2021Disposed Of
Diwakar Bhatt Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 03 UK CK 0017
Code Of Criminal Procedure, 1973 — Section 133
High Courts01 Mar 2021Disposed Of
UttarakhandWaqf Board Vs State Of Uttarakhand&others
Uttarakhand High Court · (2021) 03 UK CK 0015
High Courts01 Mar 2021Disposed Of
Pushpa Devi Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2021) 03 UK CK 0014
High Courts01 Mar 2021Disposed Of
Vijay Kumar Bisht Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2021) 03 UK CK 0013
High Courts01 Mar 2021Disposed Of
Puran Singh Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2021) 03 UK CK 0012
High Courts01 Mar 2021Disposed Of
Jeet Singh Khatri Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2021) 03 UK CK 0011
High Courts01 Mar 2021Allowed
Trilok Chand Sharma Vs State Of Uttar Pradesh & Others
Uttarakhand High Court · (2021) 03 UK CK 0010
High Courts01 Mar 2021Disposed Of
Govindi Arya Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2021) 03 UK CK 0009
High Courts01 Mar 2021Disposed Of
Basant Prabhakar Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2021) 03 UK CK 0008
Motor Vehicles Act, 1988 — Section 59
High Courts01 Mar 2021Disposed Of
Amarjeet Kaur & Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 03 UK CK 0007
Motor Vehicles Act, 1988 — Section 80
High Courts01 Mar 2021Disposed Of
Rajendra Singh Chauhan Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 03 UK CK 0006
High Courts01 Mar 2021Disposed Of
Khairun Nisha Khan Vs City Magistrate/Joint Secretary, District Level Development Authority, Regional Officer
Uttarakhand High Court · (2021) 03 UK CK 0005
High Courts01 Mar 2021Disposed Of
Swarn Singh Vs K.K. Upadhyaya & Another
Uttarakhand High Court · (2021) 03 UK CK 0004
High Courts01 Mar 2021Disposed Of
Poonam Chauhan Vs Kusumlata And Others
Uttarakhand High Court · (2021) 03 UK CK 0002
Contempt Of Courts Act, 1971 — Section 12Code Of Civil Procedure, 1908 — Order 7 Rule 11