High Courts25 Feb 2021Disposed Of
Mayank Anand And Another Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2021) 02 UK CK 0086
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 407 of 1,060
High Courts25 Feb 2021Allowed
Sanyogita Kumari Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2021) 02 UK CK 0085
High Courts25 Feb 2021Disposed Of
Sanjay Kumar Vs Bharat Heavy Electrical Limited
Uttarakhand High Court · (2021) 02 UK CK 0084
BHEL Conduct, Discipline And Appeal Rules, 1975 — Rule 32
High Courts24 Feb 2021Disposed Of
Lalita Vs Authorized Officer, Uttarakhand Gramin Bank & Another
Uttarakhand High Court · (2021) 02 UK CK 0081
High Courts24 Feb 2021Dismissed
Attar Singh And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 02 UK CK 0080
High Courts24 Feb 2021Dismissed
Rao Afaq Ali Vs Secretary Through Zila Panchayat & Others
Uttarakhand High Court · (2021) 02 UK CK 0079
Panchayat Raj Act, 2016 — Section 138(4)
High Courts24 Feb 2021Disposed Of
Rajendra Kumar Verma Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2021) 02 UK CK 0078
High Courts24 Feb 2021Disposed Of
M/s Dhananjay Giri Vs Bridge, Ropeway, Tunnel & Other Infrastructure Development Corporation Ltd. & Others
Uttarakhand High Court · (2021) 02 UK CK 0077
High Courts24 Feb 2021Disposed Of
M/s Dev Bhoomi Seeds Vs Nainital Bank Limited & Others
Uttarakhand High Court · (2021) 02 UK CK 0076
High Courts24 Feb 2021Dismissed
URS Scott Wilson India Private Limited Vs Public Works Department
Uttarakhand High Court · (2021) 02 UK CK 0072
High Courts24 Feb 2021Disposed Of
Hansa Dutt Joshi Vs Vinay Shankar Pandey
Uttarakhand High Court · (2021) 02 UK CK 0071
High Courts24 Feb 2021Dismissed
Rahul Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 02 UK CK 0069
Indian Penal Code, 1860 — Section 147, 149, 307, 325, 504Code Of Criminal Procedure, 1973 — Section 482
High Courts24 Feb 2021Disposed Of
Dr. Bharat Jhunjhunwala Vs Union Of India And Others
Uttarakhand High Court · (2021) 02 UK CK 0068
High Courts23 Feb 2021Disposed Of
Trilok Singh Vs Uttarakhand Gramin Bank And Others
Uttarakhand High Court · (2021) 02 UK CK 0067
High Courts23 Feb 2021Disposed Of
Shahrukh Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 02 UK CK 0066
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 307, 324, 352, 504
High Courts23 Feb 2021Dismissed
M/s Sunrise Technobuild LLP Vs Vinod Kumar Suman And Another
Uttarakhand High Court · (2021) 02 UK CK 0065
High Courts23 Feb 2021Disposed Of
Kamla Pandey Vs Dharmanand Sharma
Uttarakhand High Court · (2021) 02 UK CK 0062
High Courts23 Feb 2021Dismissed
Rishesh Sikarwar Vs Dilip Jawalkar
Uttarakhand High Court · (2021) 02 UK CK 0058
High Courts23 Feb 2021Disposed Of
Bachi Ram Vs R.K. Sudhanshu & Others
Uttarakhand High Court · (2021) 02 UK CK 0056
Uttar Pradesh Retirement Benefits Rules, 1961 — Rule 3(8)
High Courts22 Feb 2021Dismissed
Mohd. Yamin Ali Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 02 UK CK 0118
Land Aquisition Act, 1894 — Section 18Constitution Of India, 1950 — Article 227